JULY    1967
1.	B. M. Lall Vs. Dunlop Rubber & Co. Ltd. & Ors [1967] INSC 151 (18 July 1967)
2.	Bhanji Bagawandas Vs. Commissioner of Income-Tax, Madras [1967] INSC 152 (18 July 1967)
3.	Commissioner of Income-Tax, Gujarat Vs. A. Raman & Company [1967] INSC 153 (18 July 1967)
4.	The Vith Income-Tax Officer, City Circle II-A, Abangalore Vs. K.Y. Pillaiah & Sons [1967] INSC 154 (18 July 1967)
5.	Zila Parishad Moradabad Vs. Nundan Sugar Mills, Amroha [1967] INSC 155 (18 July 1967)
6.	Dwarampudi Nagaratnamba Vs. Kunuku Rajulyya & Anr [1967] INSC 156 (19 July 1967)
7.	Commissioner of Income-Tax, Gujarat Ahmedabad Vs. Tejaji Farasram Kharawalla Ltd. [1967] INSC 157 (19 July 1967)
8.	Madras Co-Operative Central Land Mortgage Bank Ltd. Vs. Commissioner of Income-Tax, Madras [1967] INSC 158 (19 July 1967)
9.	Commissioner of Income-Tax Bombay City & Suburban Distric Vs. Hukamchand Mills Ltd. Indore [1967] INSC 159 (21 July 1967)
10.	National Engineering Industries Ltd. Vs. Hanuman [1967] INSC 160 (25 July 1967)
11.	M. M. Ipoh & Ors Vs. Commissioner of Income-Tax, Madras [1967] INSC 161 (26 July 1967)
12.	Dabur (Dr. S. K. Burman) Private Ltd. Deoghar, Bihar Vs. The Workmen [1967] INSC 162 (26 July 1967)
13.	Collector of Customs & Excise,Cochin & Ors Vs. A. S. Bava [1967] INSC 163 (27 July 1967)