DECEMBER    1967
1.	Suleman Rehiman Mulani & ANR Vs. State of Maharashtra [1967] INSC 284 (1 December 1967)
2.	Rameshwar Lal Patwari Vs. State of Bihar [1967] INSC 285 (1 December 1967)
3.	State of Madhya Pradesh Vs. Ram Prasad [1967] INSC 286 (4 December 1967)
4.	Commissioner of Income-Tax, Bombay Vs. Jubilee Mills Ltd., Bombay [1967] INSC 287 (5 December 1967)
5.	State of Punjab & ANR Vs. M/S. Bajaj Electricals Ltd. [1967] INSC 288 (5 December 1967)
6.	Bhanwar Singh & ANR Vs. State of Rajasthan [1967] INSC 289 (5 December 1967)
7.	Commissioner of Income-Tax, Bombay City IBombay Vs. Jubilee Mills Ltd. Bombay (05 December 1967)
8.	Modi & Co. Vs. Union of India [1967] INSC 290 (7 December 1967)
9.	Konchada Ramamurthy Subudhi & ANR Vs. Gopinath Naik [1967] INSC 291 (7 December 1967)
10.	Associated Hotels of India Ltd., Delhi Vs. S. B. Sardar Ranjit Singh [1967] INSC 292 (7 December 1967)
11.	Ram Chandra Arya Vs. Man Singh & ANR [1967] INSC 293 (8 December 1967)
12.	Commissioner of Expenditure-Tax, Gujarat, Ahmedabad Vs. Darshan Surendra Parekh [1967] INSC 294 (12 December 1967)
13.	Balvantray Ratilal Patel Vs. The State of Maharashtra [1967] INSC 295 (12 December 1967)
14.	Gurcharan Prasad & Ors Vs. P.Krishnanand Giri & ANR [1967] INSC 296 (13 December 1967)
15.	S. Sankappa & Ors Vs. The Income-Tax Officer, Central Circle II, Bangalore [1967] INSC 297 (14 December 1967)
16.	Board of Revenue For Rajasthan, Ajmer & Ors Vs. Rao Bal Deo Singh & Ors [1967] INSC 298 (14 December 1967)
17.	Kehar Singh & Ors Vs. Chanan Singh & Ors [1967] INSC 299 (14 December 1967)
18.	Haroon Haji Abdulla Vs. State of Maharashtra [1967] INSC 300 (14 December 1967)
19.	Laxmipat Choraria & Ors Vs. State of Maharashtra [1967] INSC 301 (14 December 1967)
20.	Anand Parkash Saksena Vs. Union of India & Ors [1967] INSC 302 (14 December 1967)
21.	Commissioner of Income-Tax, Bombay Vs. Ciba of India Ltd. [1967] INSC 303 (15 December 1967)
22.	Mohan Lal Magan Lal Thacker Vs. State of Gujarat [1967] INSC 304 (15 December 1967)