AUGUST    1967
1.	Municipal Council, Raichur Vs. Amar Chand Prasanna [1967] INSC 164 (1 August 1967)
2.	Treogi Nath Vs. The Indian Iron & Steel Co. Ltd. [1967] INSC 165 (3 August 1967)
3.	Ravindra Nath Vs. Raghbir Singh & ANR [1967] INSC 166 (4 August 1967)
4.	Nagendra Prasad Vs. Kempananjamma [1967] INSC 167 (7 August 1967)
5.	Sant Ram Sharma Vs. State of Rajasthan & ANR [1967] INSC 168 (7 August 1967)
6.	Chief Mining Engineer East India Coal Co. Ltd. Vs. Rameswar & Ors [1967] INSC 169 (8 August 1967)
7.	The Commissioner of Commercial Taxes and A Others Vs. R. S. Jhaver & Ors [1967] INSC 170 (9 August 1967)
8.	Gopi Kanta Sen Vs. Abdul Gaffur & Ors [1967] INSC 171 (11 August 1967)
9.	The Remington Rand of India Ltd. Vs. The Workmen [1967] INSC 172 (11 August 1967)
10.	Jagdev Singh Vs. State of Jammu and Kashmir [1967] INSC 173 (14 August 1967)
11.	Roshan Lal Tandon Vs. Union of India [1967] INSC 174 (14 August 1967)
12.	Shri A. C. Aggarwal Sub-Divisional Magistrate, Delhi & ANR Vs. Mst. Ram Kali [1967] INSC 175 (16 August 1967)
13.	Jagdish Pandey Vs. The Chancellor University of Bihar & ANR [1967] INSC 176 (17 August 1967)
14.	Smt. Kalawati Vs. Bisheshwar [1967] INSC 177 (17 August 1967)
15.	Village Panchayat of Kanhan Pipri Vs. Standing Committee, Zila Parishad, Nagpur, & Ors [1967] INSC 178 (17 August 1967)
16.	The Pabbojan Tea Co. Ltd., Vs. The Deputy Commissioner, Lakhimpur [1967] INSC 179 (18 August 1967)
17.	Central Bank of India Ltd. Vs. Karunamoy Banerjee [1967] INSC 180 (18 August 1967)
18.	Dhara Singh Vs. District Judge, Meerut & ANR [1967] INSC 181 (18 August 1967)
19.	K. L. Gupta & Ors Vs. The Bombay Municipal Corporation & Ors [1967] INSC 182 (21 August 1967)
20.	The Punjab State, Chandigarh Vs. Sansari Mal Puran Chand [1967] INSC 183 (22 August 1967)
21.	Syndicate Bank Ltd. Vs. K. R. Vs. Bhat [1967] INSC 184 (22 August 1967)
22.	State of Bihar & Ors Vs. Subodh Gopal Bose & ANR [1967] INSC 185 (22 August 1967)
23.	Employers of Firestone Tyre and Rubber Co. Ltd. Vs. Their Workmen [1967] INSC 186 (22 August 1967)
24.	Ghatge & Patil Concern's Employees' Union Vs. Ghatge & Patil (Transports) Private Ltd. & ANR [1967] INSC 187 (22 August 1967)
25.	State of Mysore Vs. S. R. Jayaram [1967] INSC 188 (23 August 1967)
26.	M. Gopala Krishna Naidu Vs. State of Madhya Pradesh [1967] INSC 189 (24 August 1967)
27.	Sunder Lal Vs. Paramsukhdas [1967] INSC 190 (25 August 1967)
28.	Collector of Varanasi Vs. Gauri Shankar Misra & Ors [1967] INSC 191 (29 August 1967)
29.	Collector of Akola & Ors Vs. Ramchandra & Ors [1967] INSC 192 (30 August 1967)
30.	Electrical Manufacturing Co. Ltd. Vs. D. D. Bhargava [1967] INSC 193 (30 August 1967)
31.	State of Madras Vs. A.Habibur Rehman Sons [1967] INSC 194 (30 August 1967)
32.	Anandram Jivraj Gagle Vs. Premraj Mukandas & Ors [1967] INSC 195 (31 August 1967)
33.	State of Kerala Vs. Cochin Coal Co. Ltd., Cochin [1967] INSC 196 (31 August 1967)
34.	State of Mysore & ANR Vs. P. Narasing Rao [1967] INSC 197 (31 August 1967)