NOVEMBER    1966
1.	M. M. Parikh, Income-Tax Officer, Special Investigation Cir Vs. Navanagar Transport & Industries Ltd. & ANR [1966] INSC 243 (1 November 1966)
2.	Govind Dattatray Kelkar & Ors Vs. Chief Controller of Imports & Exports & Ors [1966] INSC 244 (1 November 1966)
3.	Samarendra Nath Sinha & ANR Vs. Krishna Kumar Nag [1966] INSC 245 (1 November 1966)
4.	Attar Singh Vs. Inder Kumar [1966] INSC 246 (4 November 1966)
5.	K. Vs. Rajalakshmiah Setty & ANR Vs. State of Mysore & ANR [1966] INSC 247 (7 November 1966)
6.	Raj Kishore Prasad Narain Singh Vs. Ram Partap Pandey & Ors [1966] INSC 248 (7 November 1966)
7.	Janak Raj Vs. Gurdial Singh & ANR [1966] INSC 249 (8 November 1966)
8.	Mohanlal Hargovinddas Vs. State of Madhya Pradesh & Ors [1966] INSC 250 (15 November 1966)
9.	Mangal Singh & ANR Vs. Union of India [1966] INSC 251 (17 November 1966)
10.	Municipal Committee, Akot Vs. Manilal Manekji Pvt. Ltd. & ANR [1966] INSC 252 (17 November 1966)
11.	Municipal Corporation of Delhi Vs. Ghisa Ram [1966] INSC 253 (23 November 1966)
12.	Periyasamy Vs. State of Madras [1966] INSC 254 (25 November 1966)
13.	Kumara Nand Vs. Brijmohan Lal Sharma [1966] INSC 255 (29 November 1966)