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MAY 1966
1.
The Barium Chemicals Ltd. & ANR Vs. The Company Law Board & Ors [1966] INSC 116 (4 May 1966)
2.
Nanikant Ambalal Mody Vs. Commissioner of Income-Tax, Bombay [1966] INSC 117 (4 May 1966)
3.
Ramchandra Aggarwal & ANR Vs. State of Uttar Pradesh & ANR [1966] INSC 118 (5 May 1966)
4.
Abhoy Pada Sara Vs. Sudhir Kumar Mondal [1966] INSC 119 (5 May 1966)
5.
Indian Chemical Products Vs. State of Orissa & ANR [1966] INSC 120 (5 May 1966)
6.
Kuppa Goundan & ANR Vs. M.S.P. Rajesh [1966] INSC 121 (5 May 1966)
7.
Mahant Shri Srinivasa Ramanuj Das Vs. Surajnarayan Dass & ANR [1966] INSC 122 (6 May 1966)
8.
H. B. Yeshwant Rao Ghorpade Vs. The Commissioner of Wealth Tax, Bangalore [1966] INSC 123 (6 May 1966)
9.
State of Jammu and Kashmir Vs. Bakshi Ghulam Mohammad [1966] INSC 124 (6 May 1966)
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