FEBRUARY    1966
1.	Maqbool Alam Khan Vs. Mst. Khodaija & Ors [1966] INSC 29 (4 February 1966)
2.	S. Rama Iyer Vs. Sundarasa Ponnapoondar [1966] INSC 30 (4 February 1966)
3.	Smt. Shyam Kishori Devi Vs. Patna Municipal Corporation & ANR [1966] INSC 31 (4 February 1966)
4.	State of Uttar Pradesh Vs. R. B. Agarwal [1966] INSC 32 (4 February 1966)
5.	Surendra Nath Bibra Vs. Stephen Court Ltd. [1966] INSC 33 (4 February 1966)
6.	Pandit Sri Chand & Ors Vs. M/S. Jagdish Parshad Kishan Chand [1966] INSC 34 (4 February 1966)
7.	Yelamanchili Siva Panchakshamma Godavaru Vs. Yalamanchili Cheva Abhayi & Ors [1966] INSC 35 (4 February 1966)
8.	General Assurance Society Ltd. Vs. Chandumull Jain & ANR [1966] INSC 36 (7 February 1966)
9.	Shri Ram Prasad (Deceased) By His Legal Representative Vs. The State of Punjab [1966] INSC 37 (7 February 1966)
10.	Baban Singh & ANR Vs. Jagdish Singh & Ors [1966] INSC 38 (8 February 1966)
11.	Ranjit Singh Vs. Pritam Singh & Ors [1966] INSC 39 (8 February 1966)
12.	Sitaram Motilal Kalal Vs. Santanuprasad Jaishankar Bhatt [1966] INSC 40 (8 February 1966)
13.	Ram Chander Prasad Sharma Vs. State of Bihar & ANR [1966] INSC 41 (8 February 1966)
14.	State of Madhya Pradesh & Ors Vs. Vishnu Prasad Sharma & Ors [1966] INSC 42 (9 February 1966)
15.	Kishanchand Lunidasingh Bajaj Vs. Commissioner of Income-Tax, Mysore [1966] INSC 43 (10 February 1966)
16.	G. Sadanandan Vs. State of Kerala & ANR [1966] INSC 44 (11 February 1966)
17.	State of Kerala Vs. Ramaswami Iyer & Sons [1966] INSC 45 (11 February 1966)
18.	Mervyn Coutindo & Ors Vs. Collector of Customs, Bombay & Ors [1966] INSC 46 (14 February 1966)
19.	State of Gujarat Vs. Jaganbhai Bhagwanbhai [1966] INSC 47 (16 February 1966)
20.	V. M. Rv. Mr. Ramaswami Chettiar & ANR Vs. R. Muthukrishna Iyer & Ors [1966] INSC 48 (16 February 1966)
21.	Bank of Baroda Vs. Rajender Pal Soni [1966] INSC 49 (19 February 1966)
22.	Abdul Waheed Khan Vs. Bhawani & Ors [1966] INSC 50 (21 February 1966)
23.	Seth Gulabchand Vs. Seth Kudilal & Ors [1966] INSC 51 (22 February 1966)
24.	Durgacharan Naik & Ors Vs. State of Orissa [1966] INSC 52 (23 February 1966)
25.	Caltex India Limited Vs. Presiding Officer, Labour Court, & Ors [1966] INSC 53 (23 February 1966)
26.	Municipal Corporation of Delhi Vs. Subhagwanti & Ors [1966] INSC 54 (24 February 1966)
27.	Lakhan Mahto & Ors Vs. State of Bihar [1966] INSC 55 (24 February 1966)
28.	Orient Paper Mills Ltd. Vs. Union of India [1966] INSC 56 (25 February 1966)
29.	Prabhu Vs. Ramdev & Ors [1966] INSC 57 (28 February 1966)
30.	K.S. Abdul Azeez Vs. Ramanathan Chettiar & Ors [1966] INSC 58 (28 February 1966)
31.	Maharaja Pratap Singh Bahadur Vs. Thakur Manmohan Deo & Ors [1966] INSC 59 (28 February 1966)