APRIL    1966
1.	Vajesingh Salambhai Naik & Ors Vs. State of Gujarat & ANR [1966] INSC 99 (1 April 1966)
2.	Patel Rambhai Bacharbhai & ANR Vs. Patel Dahyabhai Becharbhai & ANR [1966] INSC 100 (4 April 1966)
3.	T.D.Gopalan Vs. Commissioner of Hindu Religious & Charitable Endowments, [1966] INSC 101 (5 April 1966)
4.	Vithal Das Vs. Rupchand & Ors [1966] INSC 102 (7 April 1966)
5.	Chief Conservator of Forests & Ors Vs. Rattan Singh [1966] INSC 103 (7 April 1966)
6.	Commissioner of Wealth Tax West Bengal Vs. Imperial Tobacco Co. of India Ltd. [1966] INSC 104 (15 April 1966)
7.	Ram Prasad Dagduram Vs. Vijay Kumar Motilal Mirakhanwala & Ors [1966] INSC 105 (18 April 1966)
8.	P. L. Lakhanpal Vs. Union of India [1966] INSC 106 (19 April 1966)
9.	The State of Madras Vs. M/S. Radio And Electricals Ltd. [1966] INSC 107 (19 April 1966)
10.	War Profits Tax Commissioner, Madhya Pradesh, Indore Vs. M/S. Rinodram Balchand of Ujjain [1966] INSC 108 (20 April 1966)
11.	Uttar Pradesh Co-Operative Federation Ltd. Vs. M/S Sunder Brothers of Delhi [1966] INSC 109 (20 April 1966)
12.	State of Madhya Pradesh Vs. Shobharam & Ors [1966] INSC 110 (22 April 1966)
13.	Kalarimadathil Unni Vs. State of Kerala [1966] INSC 111 (22 April 1966)
14.	State of Bihar Vs. S. K. Roy [1966] INSC 112 (25 April 1966)
15.	Veruareddi Ramaraghava Reddy & Ors Vs. Konduru Seshu Reddy & Ors [1966] INSC 113 (26 April 1966)
16.	Jahuri Sah & Ors Vs. Dwarka Prasad Jhunjhunwala & Ors [1966] INSC 114 (27 April 1966)
17.	State of Punjab Vs. Major Singh [1966] INSC 115 (28 April 1966)