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OCTOBER    1965

1. The State of Mysore Vs. Padmanabhacharya [1965] INSC 196 (5 October 1965)
2. M/S. Anwar Khan Mehboob & Co. Vs. State of Madhya Pradesh & Ors [1965] INSC 197 (6 October 1965)
3. Union of India Vs. Sukumar Pyne [1965] INSC 198 (6 October 1965)
4. Hari Krishna Bhargav Vs. Union of India & ANR [1965] INSC 199 (6 October 1965)
5. M/S. Indian Chemical & Pharmaceutical Works Vs. State of Andhra Pradesh & Ors [1965] INSC 200 (7 October 1965)
6. Gulab Rai & ANR Vs. Puniya [1965] INSC 201 (7 October 1965)
7. State of Kerala & Ors Vs. Bhavani Tea Produce Co. Ltd. [1965] INSC 202 (7 October 1965)
8. Laliteshwar Prasad Sahi Vs. Bateshwar Prasad & Ors [1965] INSC 203 (7 October 1965)
9. State of Madhya Pradesh & ANR Vs. Lal Bhargavendra Singh [1965] INSC 204 (7 October 1965)
10. State of Madhya Pradesh & ANR Vs. Col. Lal Rampal Singh [1965] INSC 205 (7 October 1965)
11. Ratan Lal Vs. The State of Maharashtra [1965] INSC 206 (8 October 1965)
12. State of Maharashtra Vs. Ministerial Service Association [1965] INSC 207 (8 October 1965)
13. Kumaon Motor Union Owners Ltd. & ANR Vs. The State of Uttar Pradesh [1965] INSC 208 (8 October 1965)
14. Godde Venkateswara Rao Vs. Government of Andhra Pradesh & Ors [1965] INSC 209 (11 October 1965)
15. Bishambar Nath Kohli & Ors Vs. State of Uttar Pradesh & Ors [1965] INSC 210 (11 October 1965)
16. Chairman Madappa Vs. M. N. Mahanthadevaru & Ors [1965] INSC 211 (11 October 1965)
17. Singareni Collieries Co. Ltd. Vs. State of Andhra Pradesh & Ors [1965] INSC 212 (12 October 1965)
18. Venkatesh Narahar Kattl Vs. Haji Saheb Khadir Saheb Mulla & ANR [1965] INSC 213 (13 October 1965)
19. R. Jeevaratnam Vs. The State of Madras [1965] INSC 214 (13 October 1965)
20. Yenumula Mallu Dora Vs. Peruri Seetharatnam & Ors [1965] INSC 215 (14 October 1965)
21. Punjab Sikh Regular Motor Service Moudhapara Vs. The Regional Transport Authority, Raipur & ANR [1965] INSC 216 (15 October 1965)
22. K. S. Venkataraman & Co. Vs. State of Madras [1965] INSC 217 (18 October 1965)
23. Bhagwati Prasad Vs. Shri Chandramaul [1965] INSC 218 (19 October 1965)
24. State of Bombay Vs. M/S. Jagmohandas & ANR [1965] INSC 219 (19 October 1965)
25. Mongibai Hariram Vs. State of Maharashtra & ANR [1965] INSC 220 (25 October 1965)
26. Commissioner of Wealth Tax (Central) Calcutta Vs. M/S. Standard Vacuum Oil Co. Ltd. [1965] INSC 221 (25 October 1965)
27. Commissioner of Income-Tax, Andhra Pradesh Vs. H. E. H. Mir Osman Ali Khan [1965] INSC 222 (25 October 1965)
28. Commissioner of Income-Tax, Calcutta Vs. M/S. Moon Mills Ltd. [1965] INSC 223 (26 October 1965)
29. H.E.H. Nizam's Religious Endowment Trust Hyderabad Vs. Commissioner of Income-Tax, Andhra Pradesh, Hyderabad [1965] INSC 224 (26 October 1965)
30. Purshotam H. Jadye & Ors Vs. V. B. Potdar [1965] INSC 225 (26 October 1965)
31. The Cachar Chah Sramik Union Silchar, Assam Vs. The Management of The Tea Estate of Cachar, Assam [1965] INSC 226 (26 October 1965)
32. Management Utkal Machinery Ltd. Vs. Workmen, Miss Shanti Patnaik [1965] INSC 227 (27 October 1965)
33. A.K. Gopalan Vs. The Government of India [1965] INSC 228 (27 October 1965)
34. K. Anandan Nambiar & ANR Vs. Chief Secretary, Government of Madras & Ors [1965] INSC 229 (27 October 1965)
35. State of Orissa Vs. Shyam Sundar Patnaik [1965] INSC 230 (27 October 1965)
36. Shri Chatrasinghji Kesari Singhji Thakore Vs. Commissioner of Income-Tax, Bombay [1965] INSC 231 (28 October 1965)




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