NOVEMBER    1965
1.	Management of Brooke Bond India (P) Ltd. Vs. Workmen [1965] INSC 232 (1 November 1965)
2.	State of Punjab Vs. M/S. Jullunder Vegetables Syndicate [1965] INSC 233 (1 November 1965)
3.	Commissioner of Income Tax, Calcutta Vs. Jaipuria China Clay Mines (P) Ltd. [1965] INSC 234 (1 November 1965)
4.	Commissioner of Income Tax, Madras Vs. Messrs. Best & Co [1965] INSC 235 (2 November 1965)
5.	Bengal & Assam Investors Ltd Vs. Commissioner of Income Tax, West Bengal [1965] INSC 236 (2 November 1965)
6.	Salem Erode Electricity Distribution Company Ltd. Vs. Salem Erode Electricity Distribution Co. Ltd. [1965] INSC 237 (3 November 1965)
7.	Bombay Labour Union Representing the Workmen of Messrs Vs. Messrs International Franchises Pvt. Ltd. [1965] INSC 238 (3 November 1965)
8.	M/S. British Paints (India) Ltd. Vs. Its Workmen [1965] INSC 239 (4 November 1965)
9.	Bhagwan Das Vs. the State of Punjab [1965] INSC 240 (4 November 1965)
10.	Lakhmi Chand Khemani Vs. Smt. Kauran Devi [1965] INSC 241 (5 November 1965)
11.	Commissioner of Income-Tax, Uttar Pradesh Vs. Manmohandas [1965] INSC 242 (5 November 1965)
12.	Mahadeo Vs. Babu Udai Pratap Singh & Ors [1965] INSC 243 (10 November 1965)
13.	Lala Ram Swarup & Ors Vs. Shikar Chand & ANR [1965] INSC 244 (10 November 1965)
14.	Russa H. Mehta Trust, Bombay Vs. Commissioner of Income-Tax, Bombay City [1965] INSC 245 (12 November 1965)
15.	Durgadas Shirali Vs. Union of India & Ors [1965] INSC 246 (12 November 1965)
16.	M/S. Gotan Lime Syndicate Vs. Commissioner of Income-Tax, Delhi And Rajasthan [1965] INSC 247 (15 November 1965)
17.	The Ballarpur Collieries Co. Vs. State Industrial Court, Nagpur & Ors [1965] INSC 248 (15 November 1965)
18.	Modi Sugar Mills Ltd. Vs. Commissioner of Sales Tax, U.P., Lucknow [1965] INSC 249 (16 November 1965)
19.	J. N. Sharma Vs. H.H. Vijayakuverba Maharani of Morvi & Ors [1965] INSC 250 (17 November 1965)
20.	Commissioner of Income-Tax, Assam Vs. Nandlal Aggarwal & ANR [1965] INSC 251 (17 November 1965)
21.	Workmen of Bombay Port Trust Vs. the Trust of the Port of Bombay [1965] INSC 252 (18 November 1965)
22.	Eramma Vs. Verrupanna & Ors [1965] INSC 253 (18 November 1965)
23.	Indore Malwa United Mills Vs. Commissioner of Income-Tax, (Central) Bombay [1965] INSC 254 (19 November 1965)
24.	Commissioner of Income-Tax, Punjab, Patiala Vs. R. B. Jodha Mal Kuthiala [1965] INSC 255 (19 November 1965)
25.	Jahiruddin Vs. K.D. Ratmi, Factory Manager, the Model Mills Nagpur Ltd. [1965] INSC 256 (22 November 1965)
26.	Commissioner of Income-Tax, Kerala Vs. South Indian Bank Ltd. Trichur [1965] INSC 257 (23 November 1965)
27.	State of Gujarat Vs. M/S. Ananta Mills Ltd. [1965] INSC 258 (23 November 1965)
28.	Kesoram Industries & Cotton Mills Ltd. Vs. Commissioner of Wealth Tax, (Central) Calcutta [1965] INSC 259 (24 November 1965)
29.	Gurucharan Das Chadha Vs. State of Rajasthan [1965] INSC 260 (24 November 1965)
30.	Hari Prasad Jayantilal & Co. Ltd. Vs. Income-Tax Officer, Special Investigation Circle-B [1965] INSC 261 (25 November 1965)
31.	The Commissioner of Income Tax, Punjab Vs. the Lahore Electric Supply Co. [1965] INSC 262 (25 November 1965)
32.	Thakur Ram Vs. the State of Bihar [1965] INSC 263 (26 November 1965)
33.	M/S. Baburally Sardar & ANR Vs. Corporation of Calcutta [1965] INSC 264 (29 November 1965)
34.	Edwingson Bareh Vs. State of Assam & Ors [1965] INSC 265 (29 November 1965)
35.	M.C.T.M. Chidambaram Chettiar Vs. Commissioner of Income-Tax, Madras [1965] INSC 266 (29 November 1965)
36.	T. S. Srinivasan Vs. Commissioner of Income Tax, Madras [1965] INSC 267 (29 November 1965)
37.	The State of Madhya Bharat Vs. Hiralalji [1965] INSC 268 (29 November 1965)
38.	Sundaram Finance Ltd. Vs. State of Kerala & ANR [1965] INSC 269 (30 November 1965)
39.	Jagat Bahadur Singh Vs. State of Madhya Pradesh [1965] INSC 270 (30 November 1965)