JANUARY    1965
1.	M. R. Patel Vs. State of Bihar & Ors [1965] INSC 1 (5 January 1965)
2.	Lotus Line (P) Ltd. Vs. The State of Maharashtra [1965] INSC 2 (7 January 1965)
3.	Brij Kishore Gupta Vs. Vishwamitrakapur [1965] INSC 3 (8 January 1965)
4.	Prabhakar Ramakrishna Jodh Vs. A. L. Pande & ANR [1965] INSC 4 (12 January 1965)
5.	Chhitarmal Vs. M/S. Shah Pannalal Chandulal [1965] INSC 5 (14 January 1965)
6.	S. P. Jain Vs. Kalinga Tubes Ltd. [1965] INSC 6 (14 January 1965)
7.	South Asia Industries Private Ltd. Vs. S. B. Sarup Singh & Ors [1965] INSC 7 (18 January 1965)
8.	Patnaik & Company Vs. State of Orissa [1965] INSC 8 (19 January 1965)
9.	Babu and 3 Others Vs. State of Uttar Pradesh [1965] INSC 9 (19 January 1965)
10.	Raja Soap Factory & Ors Vs. S. P. Shantharaj & Ors [1965] INSC 10 (20 January 1965)
11.	State of Rajasthan & Ors Vs. Ghasilal [1965] INSC 11 (21 January 1965)
12.	Sahib Singh Mehra Vs. State of Uttar Pradesh [1965] INSC 12 (22 January 1965)
13.	Shah Chhotalal Lallubhai & Ors Vs. Charity Commissioner, Bombay, & Ors [1965] INSC 13 (22 January 1965)
14.	Sri Krishna Rice Mills Vs. Joint Director (Food) Govt. of India, Vijayawada [1965] INSC 14 (27 January 1965)
15.	Union of India Vs. Sree Ram Bohra & Ors [1965] INSC 15 (29 January 1965)