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FEBRUARY 1965
1.
Bhaurao Shankar Lokhande & ANR Vs. State of Maharashtra & ANR [1965] INSC 16 (1 February 1965)
2.
Ajaib Singh Vs. State of Punjab [1965] INSC 17 (2 February 1965)
3.
Joseph Pothen Vs. State of Kerala [1965] INSC 18 (3 February 1965)
4.
Ram Dial & Ors Vs. The State of Punjab [1965] INSC 19 (3 February 1965)
5.
Pooran Singh & ANR Vs. State of Madhya Pradesh [1965] INSC 20 (3 February 1965)
6.
Mohd. Ayub Khan Vs. Commissioner of Police, Madras & ANR [1965] INSC 21 (5 February 1965)
7.
Bhaiyalal Vs. Harikishan Singh & Ors [1965] INSC 22 (5 February 1965)
8.
Sri La Sri Subramania Desiga Gnanasambanda Pandara Sannadh Vs. State of Madras [1965] INSC 23 (8 February 1965)
9.
Bombay Municipal Corporation Vs. Dhondu Narayan Chowdhary [1965] INSC 24 (8 February 1965)
10.
The Keshav Mills Co. Ltd. Vs. Commissioner of Income-Tax, Bombay North [1965] INSC 25 (8 February 1965)
11.
Mangaldas Raghavji Ruparel & ANR Vs. The State of Maharashtra & ANR [1965] INSC 26 (8 February 1965)
12.
Punjab Distilling Industries Ltd. Vs. Commissioner of Income-Tax, Punjab [1965] INSC 27 (9 February 1965)
13.
Dwarka Nath Vs. Shri Lal Chand & Ors [1965] INSC 28 (10 February 1965)
14.
Sri-La-Sri Subramania Desika Gnanasambandapandarasannadhi Vs. State of Madras & ANR [1965] INSC 29 (10 February 1965)
15.
Ajoy Kumar Mukherjee Vs. Local Board of Barpeta [1965] INSC 30 (11 February 1965)
16.
Kaluram Onkarmal & ANR Vs. Baidyanath Gorain [1965] INSC 31 (11 February 1965)
17.
Sales Tax Officer, Jodhpur & ANR Vs. M/S. Shiv Ratan G. Mohatta [1965] INSC 32 (12 February 1965)
18.
Gurbinder Singh & ANR Vs. Lal Singh & ANR [1965] INSC 33 (12 February 1965)
19.
Brundaban Nayak Vs. Election Commission of India & ANR [1965] INSC 34 (12 February 1965)
20.
H.K. Choudhury, Regional Settlementcommissioner Vs. Shri Issardas Kundanmal Motiani & Ors [1965] INSC 35 (15 February 1965)
21.
Kesharichand Jaisukhal Vs. The Shillong Banking Corporation [1965] INSC 36 (16 February 1965)
22.
Ramlal Onkarmal Firm Vs. Mohanlal Jogani Rice and Atta Mills [1965] INSC 37 (16 February 1965)
23.
Hukumchand Gulabchand Jain Vs. Fulchand Lakhmichand Jain & Ors [1965] INSC 38 (16 February 1965)
24.
Sahoo Vs. State of U.P [1965] INSC 39 (16 February 1965)
25.
Amireddi Rajagopala Rao & Ors Vs. Amireddi Sitharamamma & Ors [1965] INSC 40 (18 February 1965)
26.
State of Bombay (Now Maharastra) Vs. Narul Latif Khan [1965] INSC 41 (22 February 1965)
27.
State of U.P. & Ors Vs. Sri Narain [1965] INSC 42 (22 February 1965)
28.
Union of India Vs. Mahadeolal Prabhudayal [1965] INSC 43 (23 February 1965)
29.
Shri U.R. Mavinkurve Vs. Thakor Madhavsinghji Gambhirsingh & Ors [1965] INSC 44 (24 February 1965)
30.
Nand Kishore Saraf Vs. State of Rajasthan & ANR [1965] INSC 45 (24 February 1965)
31.
Commissioner, Madras Hindu Religious Andcharitable Endowm Vs. Narayana Ayyangar & Ors [1965] INSC 46 (24 February 1965)
32.
State of Uttar Pradesh Vs. Ramagya Sharma Vaidya [1965] INSC 47 (24 February 1965)
33.
Bhikari Vs. State of Uttar Pradesh [1965] INSC 48 (25 February 1965)
34.
Cochin State Power and Light Corporation Ltd. Vs. State of Kerala [1965] INSC 49 (25 February 1965)
35.
Nawab Usmanali Khan Vs. Sagarmal [1965] INSC 50 (26 February 1965)
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