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DECEMBER    1965

1. State of Madhya Pradesh Vs. Haji Hasan Dada [1965] INSC 271 (2 December 1965)
2. M/S. Carona Sahu Co. Ltd. Vs. State of Maharashtra [1965] INSC 272 (2 December 1965)
3. Commissioner of Income-Tax, Madhya Pradesh Vs. M/S. Straw Products Ltd., Bhopal [1965] INSC 273 (3 December 1965)
4. Rohtak Hissar District Electricity Supply Co. Ltd. Vs. State of Uttar Pradesh & Ors [1965] INSC 274 (3 December 1965)
5. Commissioner of Income-Tax, Bombay Vs. Dharampur Leather Cloth Co. Ltd., Bombay [1965] INSC 275 (3 December 1965)
6. State of Orissa Vs. Durga Charan Das [1965] INSC 276 (6 December 1965)
7. State Bank of Patiala Vs. Ram Prakash [1965] INSC 277 (6 December 1965)
8. Municipal Board of Hardwar Vs. Raghubir Singh [1965] INSC 278 (6 December 1965)
9. Commissioner of Income-Tax, Madhya Pradesh Vs. M/S. Nandlal Bhandari Mills Ltd. [1965] INSC 279 (7 December 1965)
10. P. L. Bapuswami Vs. N. Pattay Gounder [1965] INSC 280 (7 December 1965)
11. Lord Krishna Sugar Mills Vs. Municipal Committee, Saharanpur [1965] INSC 281 (8 December 1965)
12. India Cements Ltd., Madras Vs. Commissioner of Income-Tax, Madras [1965] INSC 282 (8 December 1965)
13. State of Maharashtra Vs. Jugamander Lal [1965] INSC 283 (9 December 1965)
14. Seth Durgaprasad Vs. H. R. Gomes [1965] INSC 284 (9 December 1965)
15. State of Punjab & ANR Vs. Hari Krishan Sharma [1965] INSC 285 (9 December 1965)
16. Sub-Divisional, Officer, Mirzapur Vs. Raja Sri Niwas Prasad Singh [1965] INSC 286 (9 December 1965)
17. Commissioner of Income-Tax, Delhi and Rajasthan Vs. The Mewar Textile Mills Ltd. [1965] INSC 287 (10 December 1965)
18. T. A. Krishnaswamy Vs. State of Madras [1965] INSC 288 (10 December 1965)
19. Binayak Swain Vs. Ramesh Chandra Panigrahi & ANR [1965] INSC 289 (10 December 1965)
20. Mohd. Idris & Ors Vs. Sat Narain [1965] INSC 290 (10 December 1965)
21. Cumbum Roadways (P) Ltd. Vs. Somu Transport (P) Ltd. & Ors [1965] INSC 291 (10 December 1965)
22. States of Orissa Vs. M/ S. Utkal Distributors (P) Ltd. [1965] INSC 292 (13 December 1965)
23. Amritsar Sugar Mills Co. Ltd. Vs. Commissioner of Sales Tax, U.P [1965] INSC 293 (13 December 1965)
24. Mafatlal Naraindas Barot Vs. Divisional Controller, State Transport Corporation [1965] INSC 294 (13 December 1965)
25. State of Madras Vs. M/S. Swastik Tobacco Factory, Vedaranyam [1965] INSC 295 (14 December 1965)
26. Income-Tax Officer, Award, Lucknow Vs. Bachulal Kapoor [1965] INSC 296 (14 December 1965)
27. Shitla Sahai Srivastava Vs. General Manager, North Eastern Railway [1965] INSC 297 (14 December 1965)
28. Karimtharuvi Tea Estate Ltd. Vs. State of Kerala [1965] INSC 298 (15 December 1965)
29. First Income-Tax Officer, Salem Vs. M/S. Short Brothers (P) Ltd. [1965] INSC 299 (15 December 1965)
30. Srinivasa Reddiar & Ors Vs. N. Ramaswamy Reddiar & ANR [1965] INSC 300 (16 December 1965)
31. Divisional Personnel Officer, Souther Railway Vs. S. Raghavendrachar [1965] INSC 301 (16 December 1965)
32. Master Construction Co. (P) Ltd. Vs. State of Orissa & ANR [1965] INSC 302 (16 December 1965)
33. Commissioner of Income-Tax, Delhi and Rajasthan Vs. M/S. Bharat Carbon and Ribbon Manufacturing Co. [1965] INSC 303 (17 December 1965)
34. State of Uttar Pradesh Vs. Raja Yadvendra Dutt Dube [1965] INSC 304 (17 December 1965)
35. State of Jammu & Kashmir & Ors Vs. Caltex India (Ltd.) [1965] INSC 305 (17 December 1965)
36. Kajori Lal Agarwal Vs. Union of India & Ors [1965] INSC 306 (17 December 1965)
37. Jagannath Misra Vs. State of Orissa [1965] INSC 307 (17 December 1965)




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