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AUGUST    1965

1. Mirza Ali Akbar Kashani Vs. United Arab Republic & ANR [1965] INSC 144 (5 August 1965)
2. Modhusudano Mollana Vs. Kontaru Naiko & Ors [1965] INSC 145 (6 August 1965)
3. Sant Saranlal & ANR Vs. Parsuram Sahu & Ors [1965] INSC 146 (6 August 1965)
4. Pema Chibar Alias Preamabhai Chhibabhaitangal Vs. Union of India & Ors [1965] INSC 147 (9 August 1965)
5. V. N. Sarin Vs. Major Ajit Kumar Poplai [1965] INSC 148 (9 August 1965)
6. Ahmedabad Mill Owners' Association Vs. The Textile Labour Association [1965] INSC 149 (10 August 1965)
7. Ishverlal Thakorelal Almaula Vs. Motibhai Nagjibhai [1965] INSC 150 (10 August 1965)
8. Ram Kishore Sen & Ors Vs. Union of India & Ors [1965] INSC 151 (11 August 1965)
9. S. N. Sundalaimuthu Chettiar Vs. Palaniyandavan [1965] INSC 152 (12 August 1965)
10. Achuthan Nair Vs. Chinnamu Amma & Ors [1965] INSC 153 (13 August 1965)
11. Madhya Pradesh Industries Ltd. Vs. Union of India & Ors [1965] INSC 154 (16 August 1965)
12. The Bahrein Petroleum Co. Ltd. Vs. P. J. Pappu & ANR [1965] INSC 155 (16 August 1965)
13. M/S. Bundelkhand Motor Transport Company, Nowgaon Vs. Behari Lal Chiaurasia & ANR [1965] INSC 156 (17 August 1965)
14. Kamal Narain Sharma Vs. Shri Pandit Dwarka Prasad Mishra & Ors [1965] INSC 157 (17 August 1965)
15. Jan Mohammad Noor Mohammad Begban Vs. State of Gujarat & ANR [1965] INSC 158 (18 August 1965)
16. Dr. S. Dutt Vs. State of Uttar Pradesh [1965] INSC 159 (18 August 1965)
17. P. C. Gulati Vs. Lajya Ram Kapur & Ors [1965] INSC 160 (19 August 1965)
18. Martin Burn Ltd. Vs. The Corporation of Calcutta [1965] INSC 161 (19 August 1965)
19. Kanwal Ram & Ors Vs. The Himachal Pradesh Admn [1965] INSC 162 (19 August 1965)
20. P. Mohammed Meera Lebbai Vs. Thirumalaya Gounder Ramaswamy Gounder & Ors [1965] INSC 163 (23 August 1965)
21. Ramchandra Vs. Tukaram & Ors [1965] INSC 164 (24 August 1965)
22. Union of India Vs. West Punjab Factories Ltd. [1965] INSC 165 (24 August 1965)
23. Bharat Singh & ANR Vs. Bhagirathi [1965] INSC 166 (26 August 1965)
24. M. Radhakrishna Gade Rao Sahib Vs. State of Madras [1965] INSC 167 (27 August 1965)
25. Mamidi Venkata Satyanarayana Manikyalarao & ANR Vs. Mandela Narasimhaswami & Ors [1965] INSC 168 (27 August 1965)
26. Sidram Narsappa Kamble Vs. Sholapur Borough Muncipality & ANR [1965] INSC 169 (27 August 1965)
27. The Public Passenger Service Limited Vs. M. A. Khader and Two Others [1965] INSC 170 (30 August 1965)
28. Bhagwandas Goverdhandas Kedia Vs. M/S. Girdharilal Parshottamdas and Co. & Ors [1965] INSC 171 (30 August 1965)
29. Ram Rattan Gupta Vs. Director of Enforcement, Foreign Exchange Regulation [1965] INSC 172 (30 August 1965)
30. Ramvallabh Tibrewalla Vs. Dwarkadas & Co [1965] INSC 173 (31 August 1965)




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