SEPTEMBER    1964
1.	Deputy Custodian, Evacuee Property, New Delhi& Ors Vs. Official Receiver of The Estate of Daulat Ramsurana,Delhi [1964] INSC 189 (3 September 1964)
2.	Daya Ram & Ors Vs. Shyam Sundari [1964] INSC 190 (8 September 1964)
3.	S. Varadarajan Vs. State of Madras [1964] INSC 191 (9 September 1964)
4.	Collector of Kamrup & Ors Vs. Kamakhya Ram Barooah & Ors [1964] INSC 192 (11 September 1964)
5.	Official Receiver, Kanpur & ANR Vs. Abdul Shakur & Ors [1964] INSC 193 (11 September 1964)
6.	Pravin Chandra Mody Vs. State of Andhra Pradesh [1964] INSC 194 (15 September 1964)
7.	State of Rajasthan Vs. Leela Jain [1964] INSC 195 (16 September 1964)
8.	Shankarlal Kachrabhai & Ors Vs. State of Gujarat [1964] INSC 196 (21 September 1964)
9.	Padmavati R. Saraiya & Ors Vs. Commissioner of Income-Tax Bombay City-1 [1964] INSC 197 (22 September 1964)
10.	Ram Ratan Alias Ratan Ahir & Ors Vs. The State of Bihar & ANR [1964] INSC 198 (22 September 1964)
11.	B. Basavalingappa Vs. D. Munichinnappa [1964] INSC 199 (23 September 1964)
12.	Harishchandra Vs. State of Madhya Pradesh [1964] INSC 200 (24 September 1964)
13.	Subhas Chandra & Ors Vs. Municipal Corporation of Delhi & ANR [1964] INSC 201 (25 September 1964)
14.	Commissioner of Income-Tax, U.P. Vs. Nainital Bank Ltd. [1964] INSC 202 (25 September 1964)
15.	Kunwar Trivikram Narain Singh Vs. State of Uttar Pradesh & Ors [1964] INSC 203 (25 September 1964)
16.	C. Channabasavaiah Vs. State of Mysore & Ors [1964] INSC 204 (28 September 1964)
17.	Life Insurance Corporation of India Vs. S. Vs. Oak & ANR [1964] INSC 205 (29 September 1964)
18.	Amin Lal Vs. Hunna Mal [1964] INSC 206 (29 September 1964)
19.	Kasturilal Ralia Ram Jain Vs. The State of Uttar Pradesh [1964] INSC 207 (29 September 1964)
20.	Pandhyan Insurance Co. Ltd. Vs. Commissioner of Income-Tax, Madras [1964] INSC 208 (29 September 1964)
21.	Special Reference No. 1 of 1964 Vs. [1964] INSC 209 (30 September 1964)