JULY    1964
1.	Biren Dutta & Ors Vs. Chief Commissioner of Tripura & ANR [1964] INSC 163 (23 July 1964)
2.	K. Hutchi Gowder Vs. Richobdas Fathaimull And Company [1964] INSC 164 (24 July 1964)
3.	Amrit Banaspati Co. Ltd. & ANR Vs. State of Uttar Pradesh & Ors [1964] INSC 165 (27 July 1964)
4.	Commissioner of Income-Tax Bombay Vs. Chugandas And Co., Bombay [1964] INSC 166 (29 July 1964)
5.	C. Periaswami Goundan & Ors Vs. Sundaresa Iyer & Ors [1964] INSC 167 (31 July 1964)