JANUARY    1964
1.	Afrahim Sheikh & Ors Vs. State of West Bengal [1964] INSC 1 (7 January 1964)
2.	V.N.Vasudeva Vs. Seth Kirorimal Luhariwala [1964] INSC 2 (9 January 1964)
3.	Ch. Subbarao Vs. Member, Election Tribunal, Hyderabad [1964] INSC 3 (13 January 1964)
4.	Suraj Ratan Thirani & Ors Vs. The Azamabad Tea Co. & Ors [1964] INSC 4 (13 January 1964)
5.	In Vs. Lily Isabel Thomas [1964] INSC 5 (14 January 1964)
6.	Ram Sewak Yadav Vs. Hussain Kamil Kidwai & Ors [1964] INSC 6 (17 January 1964)
7.	State of Madhya Pradesh Vs. Bhailal Bhai & Ors [1964] INSC 7 (20 January 1964)
8.	Pentapati Chinna Venkanna & Ors Vs. Pentapati Bengararaju & Ors [1964] INSC 8 (20 January 1964)
9.	G. S. Ramaswamy & Ors Vs. Inspector-General of Police, Mysore [1964] INSC 9 (21 January 1964)
10.	Som Chand Sanghvi Vs. Bibhuti Bhusan Chakravarty [1964] INSC 10 (21 January 1964)
11.	Rani Ratna Prova Devi Rani Saheba of Dhenkenal Vs. State of Orissa & ANR [1964] INSC 11 (23 January 1964)
12.	K. Kankarathnamma and Ors. Vs. State of Andhra Pradesh and Ors. (23 January 1964)
13.	Faddi Vs. The State of Madhya Pradesh [1964] INSC 13 (24 January 1964)
14.	Faddi Vs. The State of Madhya Pradesh [1964] INSC 13 (24 January 1964)
15.	Vallabhdas Liladhar & Ors Vs. Assistant Collector of Customs [1964] INSC 14 (27 January 1964)
16.	C. S. Rowjee & Ors Vs. Andhra Pradesh State Road Transport Corporation [1964] INSC 15 (27 January 1964)
17.	Balmukand Vs. Kamla Wati & Ors [1964] INSC 16 (27 January 1964)
18.	Godavari Shamrao Parulekar Vs. State of Maharashtra & Ors [1964] INSC 17 (29 January 1964)
19.	K. C. Thomas, First Income-Tax Officer, Bombay Vs. Vasant Hiralal Shah & Ors [1964] INSC 18 (29 January 1964)
20.	Income-Tax Officer, Award, Sitapur Vs. Murlitdhar Bhagwandas, Lakhimpur Kheri [1964] INSC 19 (29 January 1964)
21.	R. Chitralekha & ANR Vs. State of Mysore & Ors [1964] INSC 20 (29 January 1964)
22.	State of Gujarat Vs. Vora Fiddali Badruddin Mithibarwala [1964] INSC 21 (30 January 1964)