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SEPTEMBER 1963
1.
S. Pratap Singh Vs. The State of Punjab [1963] INSC 186 (2 September 1963)
2.
Gopal Narain Vs. State of Uttar Pradesh & ANR [1963] INSC 187 (3 September 1963)
3.
Smt. Kaushalya Devi Vs. Shri Mool, Raj & Ors [1963] INSC 188 (4 September 1963)
4.
Anand Nivas (Private) Ltd. Vs. Anandji Kalyanji Pedhi & Ors [1963] INSC 189 (5 September 1963)
5.
Rameshwar Shaw Vs. District Magistrate, Burdwan & ANR [1963] INSC 190 (11 September 1963)
6.
State of Andhra Pradesh Vs. Gundugola Venkata Suryanarayana Garu [1963] INSC 191 (12 September 1963)
7.
Babu Lal Vs. State of Uttar Pradesh & Ors [1963] INSC 192 (18 September 1963)
8.
Kaushalya Rani Vs. Gopal Singh [1963] INSC 193 (19 September 1963)
9.
State of Punjab Vs. Jagdip Singh & Ors [1963] INSC 194 (19 September 1963)
10.
Afzal Ullah Vs. The State of Uttar Pradesh [1963] INSC 195 (20 September 1963)
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