OCTOBER    1963
1.	The State of Uttar Pradesh Vs. Kaushaliya & Ors [1963] INSC 196 (1 October 1963)
2.	Mohan Singh Vs. Bhanwarlal & Ors [1963] INSC 197 (3 October 1963)
3.	H.H. The Maharana Sahib Shri Bhagwatsingh Bahadur of Udaip Vs. The State of Rajasthan & Ors [1963] INSC 198 (3 October 1963)
4.	Jamuna Singh & Ors Vs. Bhadai Sah [1963] INSC 199 (4 October 1963)
5.	Corporation of Calcutta Vs. Calcutta Tramways Co. Ltd. [1963] INSC 200 (4 October 1963)
6.	Syed Yakoob Vs. K.S. Radhakrishnan & Ors [1963] INSC 201 (7 October 1963)
7.	Prabitra Kumar Bannerji Vs. The State of West Bengal [1963] INSC 202 (7 October 1963)
8.	Mohd. Ikram Hussain Vs. State of U.P. & Ors [1963] INSC 203 (9 October 1963)
9.	Raj Kishore Tewari Vs. Govindaram Bhansali [1963] INSC 204 (10 October 1963)
10.	Bhagwati Prasad Sah & Ors Vs. Bhagwati Prasad Sah & ANR [1963] INSC 205 (10 October 1963)
11.	Makhan Singh Tarsikka Vs. The State of Punjab [1963] INSC 206 (11 October 1963)
12.	The General Assurance Society Ltd. Vs. The Life Insurance Corporation of India [1963] INSC 207 (18 October 1963)
13.	Raichand Amulakh Shah Vs. Union of India [1963] INSC 208 (21 October 1963)
14.	Thungabhadra Industries Ltd. Vs. The Government of Andhra Pradesh [1963] INSC 209 (22 October 1963)
15.	Vora Abbasbhai Alimahomed Vs. Haji Gulamnabi Haji Safibhai [1963] INSC 210 (22 October 1963)
16.	Champaklal Chimanlal Shah Vs. The Union of India [1963] INSC 211 (23 October 1963)
17.	The State of Orissa Vs. Dabaki Devi & Ors [1963] INSC 212 (24 October 1963)
18.	Mangilal Vs. Suganchand Rathi [1963] INSC 213 (24 October 1963)
19.	Bhogaraju Venkata Janakirama Rao Vs. The Board of Commissioners For Hindu Religious Endowment [1963] INSC 214 (31 October 1963)