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MAY 1963
1.
Rajabhai Abdul Rehman Munshi Vs. Vasudev Dhanjlbhai Mody [1963] INSC 126 (1 May 1963)
2.
Raghunath Keshava Kharkar Vs. Ganesh & Ors [1963] INSC 127 (2 May 1963)
3.
Khardah Co. Ltd. Vs. Their Workmen [1963] INSC 128 (2 May 1963)
4.
Manindra Land And Building Corporation Ltd. Vs. Bhutnath Banerjee & Ors [1963] INSC 129 (2 May 1963)
5.
Western India Match Co. Ltd. Vs. Their Workmen [1963] INSC 130 (3 May 1963)
6.
Rameshwar Prasad & Ors Vs. M/S. Shyam Beharilal Jagannath & Ors [1963] INSC 131 (3 May 1963)
7.
Union of India & ANR Vs. Ladu Lal Jain [1963] INSC 132 (7 May 1963)
8.
Sur Enamel And Stampingworks (P) Ltd. Vs. Their Workmen [1963] INSC 133 (7 May 1963)
9.
Ananda Bazar Patrika (P) Ltd. Vs. Its Workmen [1963] INSC 134 (7 May 1963)
10.
Subodh Gopal Bose Vs. Ajit Kumar Haldar & Ors [1963] INSC 135 (7 May 1963)
11.
Murarka Radhey Shyam Ram Kumar Vs. Roop Singh Rathore & Ors [1963] INSC 136 (7 May 1963)
12.
Nagraj Vs. State of Mysore [1963] INSC 137 (8 May 1963)
13.
Jagannatham & Bros. Vs. Sowdambigai Motors Service [1963] INSC 138 (8 May 1963)
14.
Associated Cement Co. Ltd. Vs. The Workmen & ANR [1963] INSC 139 (8 May 1963)
15.
Kunju Kesavan Vs. M. M. Philip I. C. S. & Ors [1963] INSC 140 (8 May 1963)
16.
Union of India Vs. Maddala Thathiah [1963] INSC 141 (9 May 1963)
17.
Sri Athmanathaswami Devasthanam Vs. K. Gopalaswami Aiyangar [1963] INSC 142 (9 May 1963)
18.
The State of Andhra Pradesh Vs. N. Venugopal & Ors [1963] INSC 143 (9 May 1963)
19.
J. K. Cotton Spinning & Weavingmills Co. Ltd. Vs. Badri Mali & Ors [1963] INSC 144 (9 May 1963)
20.
Bombay Gas Co. Ltd Vs. Gopal Bhiva & Ors [1963] INSC 145 (9 May 1963)
21.
Sri Gopal Jalan & Company Vs. Calcutta Stock Exchange Association Ltd. [1963] INSC 146 (9 May 1963)
22.
Prativa Bose Vs. Kumar Rupendra Deb Raikat & Ors [1963] INSC 147 (10 May 1963)
23.
Badat And Co. Vs. East India Trading Co. [1963] INSC 148 (10 May 1963)
24.
Nihal Singh & Ors Vs. State of Punjab [1963] INSC 149 (10 May 1963)
25.
Hazara Singh Gill Vs. The State of Punjab [1963] INSC 150 (10 May 1963)
26.
Kirpal Singh Vs. State of U.P [1963] INSC 151 (10 May 1963)
27.
Chaliagulla Ramachandrayya Vs. Boppana Satyanarayana & Ors [1963] INSC 152 (10 May 1963)
28.
Raghubir Prosad Dudhewalla Vs. Chamanlal Mehra & ANR [1963] INSC 153 (10 May 1963)
29.
Vasudev Gopalkrishna Tamwekar Vs. The Board of Liquidators Happy home Co-Operative Housing [1963] INSC 154 (10 May 1963)
30.
General Manager, B. E. S. T.Undertaking, Bombay Vs. Mrs. Agnes [1963] INSC 155 (10 May 1963)
31.
In Re. The Bill to Amend S. 20 of The Sea Customs Act [1963] INSC 156 (10 May 1963)
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