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JULY 1963
1.
The State Trading Corporation of India Ltd. & Ors Vs. The Commercial Tax Officer, Visakhapatnam & Ors [1963] INSC 157 (26 July 1963)
2.
Bengal Nagpur Cotton Mills Vs. Board of Revenue, Madhya Pradesh & Ors [1963] INSC 158 (30 July 1963)
3.
Cherubin Gregory Vs. The State of Bihar [1963] INSC 159 (31 July 1963)
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