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JANUARY 1963
1.
Fateh Chand Vs. Balkishan Das [1963] INSC 1 (15 January 1963)
2.
Ittavira Mathai Vs. Varkey Varkey & ANR [1963] INSC 2 (15 January 1963)
3.
New Central Jute Mills Co. Ltd.& Ors Vs. The State of West Bengal & Ors [1963] INSC 3 (17 January 1963)
4.
Krishanlal Ishwarlal Desai Vs. Bai Vijkor & Ors [1963] INSC 4 (18 January 1963)
5.
Tilkayat Shri Govindlalji Maharaj Vs. The State of Rajasthan & Ors [1963] INSC 5 (21 January 1963)
6.
M. Ramappa Vs. Government of Andhra Pradesh& ANR [1963] INSC 6 (22 January 1963)
7.
K. S. Ramamurthi Reddiar Vs. The Chief Commissioner, Pondicherry & ANR [1963] INSC 7 (22 January 1963)
8.
Chandra Deo Singh Vs. Prokash Chandra Bose & ANR [1963] INSC 8 (22 January 1963)
9.
M/S. Bengal Bhatdee Coal Co. Vs. Shri Ram Prabesh Singh & Ors [1963] INSC 9 (23 January 1963)
10.
In The Matter of P. An Advocate [1963] INSC 10 (23 January 1963)
11.
Moti Singh & ANR Vs. State of Uttar Pradesh [1963] INSC 11 (23 January 1963)
12.
Krishna Govind Patil Vs. State of Maharashtra [1963] INSC 12 (23 January 1963)
13.
State of Rajasthan & ANR Vs. Sripal Jain [1963] INSC 13 (24 January 1963)
14.
Shankarlal Aggarwal & Ors Vs. Shankarlal Poddar & Ors [1963] INSC 14 (24 January 1963)
15.
Kishan Chander Vs. State of Madhya Pradesh [1963] INSC 15 (25 January 1963)
16.
Firm and Illuri Subbayya Chetty and Sons Vs. The State of Andhra Pradesh [1963] INSC 16 (25 January 1963)
17.
Ram Bilas Singh & Ors Vs. The State of Bihar [1963] INSC 17 (29 January 1963)
18.
State of Madhya Pradesh & Ors Vs. Seth Balkishan Nathani & Ors [1963] INSC 18 (30 January 1963)
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