FEBRUARY    1963
1.	K. M. Shanmugam Vs. The S. R. Vs. S. (P) Ltd. & Ors [1963] INSC 19 (6 February 1963)
2.	Bank of Bihar Ltd. Vs. Mahabir Lal & Ors [1963] INSC 20 (7 February 1963)
3.	Abdul Aziz Aminudin Vs. State of Maharashtra [1963] INSC 21 (7 February 1963)
4.	Shankar Narayan Ranade Vs. Union of India [1963] INSC 22 (8 February 1963)
5.	M/S. Bhikuse Yamasa Kshatriya (P) Ltd. & ANR Vs. Union of India & ANR [1963] INSC 23 (8 February 1963)
6.	Sekendar Sheikh & ANR Vs. State of West Bengal [1963] INSC 24 (8 February 1963)
7.	Firm Girdhar Mal Kapur Chand Vs. Firm Dev Raj Madan Gopal [1963] INSC 25 (11 February 1963)
8.	Pannalal Vs. State of Bombay & Ors [1963] INSC 26 (11 February 1963)
9.	State of Punjab Vs. Mst. Qaisar Jehan Begum & ANR [1963] INSC 27 (11 February 1963)
10.	Pandit Ukha Kolhe Vs. The State of Maharashtra [1963] INSC 28 (11 February 1963)
11.	Janapareddy Latchan Naidu Vs. Janapareddy Sanyasamma [1963] INSC 29 (11 February 1963)
12.	Rai Ramkrishna & Ors Vs. The State of Bihar [1963] INSC 30 (11 February 1963)
13.	K.Venkataramiah Vs. A. Seetharama Reddy & Ors [1963] INSC 31 (12 February 1963)
14.	Arjan Singh & Ors Vs. Narain Singh & Ors [1963] INSC 32 (12 February 1963)
15.	State of Assam & ANR Vs. Bimal Kumar Pandit [1963] INSC 33 (12 February 1963)
16.	Jagir Kaur & ANR Vs. Jaswant Singh [1963] INSC 34 (13 February 1963)
17.	Shyamlal Vs. State of Uttar Pradesh [1963] INSC 35 (13 February 1963)
18.	The Collector of South Satara & ANR Vs. Laxman Mahadev Deshpande & Ors [1963] INSC 36 (13 February 1963)
19.	Municipal Council Palai Vs. T.J. Joseph & Ors [1963] INSC 37 (14 February 1963)
20.	The Tata Oil Mills Co., Ltd. Vs. Workmen & ANR [1963] INSC 38 (15 February 1963)
21.	State of Punjab & ANR Vs. British India Corporation Ltd. [1963] INSC 39 (15 February 1963)
22.	P. H. Kalyani Vs. M/S. Air France Calcutta [1963] INSC 40 (15 February 1963)
23.	Ranendra Chandra Banerjee Vs. Union of India [1963] INSC 41 (18 February 1963)
24.	Jang Singh Vs. Brijlal & Ors [1963] INSC 42 (20 February 1963)
25.	Smt. Kamala Devi Vs. Seth Takhatmal & ANR [1963] INSC 43 (21 February 1963)
26.	Meenglas Tea Estate Vs. Its Workmen [1963] INSC 44 (22 February 1963)