DECEMBER    1963
1.	South Indian Bank Ltd. Vs. A.R. Chacko [1963] INSC 233 (2 December 1963)
2.	State Bank of India Vs. Nanak Chand Jain [1963] INSC 234 (2 December 1963)
3.	Workmen of Subong Tea Estate Vs. The Outgoing Management of Subong tea Estate & INSC [1963] INSC 235 (2 December 1963)
4.	Commissioner of Income-Tax, Bombay Vs. James Anderson [1963] INSC 236 (2 December 1963)
5.	Vriddhachalam Pillai Vs. Chaldean Syrian Bank Ltd., another [1963] INSC 237 (3 December 1963)
6.	Manimala Devi Vs. Indu Bala Debya & Ors [1963] INSC 238 (3 December 1963)
7.	Moti Ram Deka Vs. General Manager, N.E.F. Railways [1963] INSC 239 (5 December 1963)
8.	Bai Achhuba Amar Singh Vs. Sri Kalidas Harnath Ojha & Ors [1963] INSC 240 (6 December 1963)
9.	Burn and Company Ltd. Vs. Its Workmen [1963] INSC 241 (6 December 1963)
10.	Sultan Brothers (P) Ltd. Vs. Commissioner of Income-Tax [1963] INSC 242 (6 December 1963)
11.	State of Gujarat Vs. Jethalal Chelabhai Patel [1963] INSC 243 (6 December 1963)
12.	Life Insurance Corporation Ltd. Vs. Commissioner of Income-Tax, Delhi & Rajasthan [1963] INSC 244 (9 December 1963)
13.	Sri Rama Vilas Service (P) Ltd. Vs. C. Chandrasekaran & Ors [1963] INSC 245 (9 December 1963)
14.	Bhusawal Borough Municipality Vs. Amalgamated Electricity Co. Ltd. & INSC [1963] INSC 246 (10 December 1963)
15.	Mathuri & Ors Vs. State of Punjab [1963] INSC 247 (11 December 1963)
16.	V.R. Sadie Naidu Vs. Bakthavatsalam & INSC [1963] INSC 248 (11 December 1963)
17.	Ram Sarup Vs. The Union of India & INSC [1963] INSC 249 (12 December 1963)
18.	Ram Sarup Vs. The Union of India & INSC [1963] INSC 249 (12 December 1963)
19.	Arjun Singh Vs. Mohindra Kumar & Ors [1963] INSC 251 (13 December 1963)
20.	The State of Punjab Vs. S. Rattan Singh [1963] INSC 252 (16 December 1963)
21.	Ramnarayan Mor & INSC Vs. State of Maharashtra [1963] INSC 253 (16 December 1963)
22.	R. Ratilal & Co. Vs. National Security Assurance Co. Ltd. [1963] INSC 254 (16 December 1963)
23.	T. Prem Sagar Vs. The Standard Vacuum Oil Company Madras & Ors [1963] INSC 255 (16 December 1963)
24.	Kanakarathanammal Vs. V. S. Loganatha Mudaliar & INSC [1963] INSC 256 (18 December 1963)
25.	State of Bhopal & Ors Vs. Champalal & Ors [1963] INSC 257 (19 December 1963)
26.	Bombay Union of Journalists & Ors Vs. The State of Bombay & INSC [1963] INSC 258 (19 December 1963)
27.	Podar Plastics (P) Ltd Vs. Its Workmen [1963] INSC 259 (19 December 1963)
28.	State Bank of India Vs. M. Selvaraj Daniel [1963] INSC 260 (19 December 1963)
29.	Vidyacharan Shukla Vs. Khubchand Baghel & Ors [1963] INSC 261 (20 December 1963)
30.	Sait Nagjee Purushotham and Co. Vs. Commissioner of Income-Tax, Madras [1963] INSC 262 (20 December 1963)
31.	Jabar Singh Vs. Genda Lal [1963] INSC 263 (20 December 1963)