AUGUST    1963
1.	The Buckingham And Carnatic Co. Ltd. Vs. Venkatiah & ANR [1963] INSC 160 (2 August 1963)
2.	R. P. Kapur Vs. Pratap Singh Kairon & Ors [1963] INSC 161 (2 August 1963)
3.	State of Maharashtra Vs. Jagatsing Charansingh & ANR [1963] INSC 162 (13 August 1963)
4.	The South India Corporation(P) Ltd. Vs. The Secretary, Board of Revenue & ANR [1963] INSC 163 (13 August 1963)
5.	Aluminium Corporation Vs. Their Workmen & Ors [1963] INSC 164 (14 August 1963)
6.	Major S. S. Khanna Vs. Brig. F.J. Dillon [1963] INSC 165 (14 August 1963)
7.	State Bank of Bikaner Vs. Balai Chander Sen [1963] INSC 166 (14 August 1963)
8.	Lachman Utamchand Kiriplani Vs. Meena Alias Mota [1963] INSC 167 (14 August 1963)
9.	Gurugobinda Basu Vs. Sankari Prasad Ghosal & Ors [1963] INSC 168 (14 August 1963)
10.	State of Uttar Pradesh Vs. Singhara Singh & Ors [1963] INSC 169 (16 August 1963)
11.	State of Orissa Vs. M. A. Tulloch And Co. [1963] INSC 170 (16 August 1963)
12.	Ghanshyam Das Vs. Regional Assistant Commissioner of Sales Tax Nagpur [1963] INSC 171 (16 August 1963)
13.	Noor Khan Vs. State of Rajasthan [1963] INSC 172 (19 August 1963)
14.	Guramma Bhratar Chanbasappa Deshmukh & ANR Vs. Malappa [1963] INSC 173 (19 August 1963)
15.	State of Mysore Vs. K. Manche Gowda [1963] INSC 174 (22 August 1963)
16.	Deputy Director of Consolidation, Azamgarh Vs. Deen Bandhu Rai [1963] INSC 175 (23 August 1963)
17.	Sri Athmanathaswami Devasthanam Vs. K. Gopalaswami Aiyangar [1963] INSC 142 (9 august 1963)
18.	The University of Mysore & ANR Vs. C. D. Govinda Rao & ANR [1963] INSC 177 (26 August 1963)
19.	P. C. Wadhwa Vs. Union of India & ANR [1963] INSC 178 (27 August 1963)
20.	Shranappa Mutyappa Halke Vs. State of Maharashtra [1963] INSC 179 (27 August 1963)
21.	Sajjan Singh Vs. The State of Punjab [1963] INSC 180 (28 August 1963)
22.	Hukma Vs. State of Rajasthan [1963] INSC 181 (29 August 1963)
23.	T. Devadasan Vs. The Union of India & ANR [1963] INSC 182 (29 August 1963)
24.	Kharkan & Ors Vs. The State of U.P [1963] INSC 183 (29 August 1963)
25.	Karam Singh Sobti & ANR Vs. Shri Pratap Chand & ANR [1963] INSC 184 (29 August 1963)
26.	Union of India Vs. H. C. Goel [1963] INSC 185 (30 August 1963)