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APRIL 1963
1.
Ramachandra Shenoy & ANR Vs. Mrs. Hilda Brite & Ors [1963] INSC 80 (1 April 1963)
2.
University of Delhi & ANR Vs. Ram Nath [1963] INSC 81 (1 April 1963)
3.
M/S. Kesoram Cotton Mills Ltd. Vs. Gangadhar & Ors [1963] INSC 82 (3 April 1963)
4.
Byramjee Jeejeebhoy (P) Ltd. Vs. State of Maharashtra [1963] INSC 83 (3 April 1963)
5.
Raja Rameswara Rao Vs. Commissioner of Income-Tax, Hyderabad [1963] INSC 84 (4 April 1963)
6.
Basti Sugar Mills Ltd. Vs. Ram Ujagar & Ors [1963] INSC 85 (4 April 1963)
7.
Raja Ram Jaiswal Vs. State of Bihar [1963] INSC 86 (4 April 1963)
8.
Chander Bhan Gosain Vs. State of Orissa & Ors [1963] INSC 87 (5 April 1963)
9.
C. B. Gosain Vs. State of Orissa [1963] INSC 88 (5 April 1963)
10.
The New Marine Coal Co. (Bengal) Private Ltd. Vs. Union of India [1963] INSC 89 (5 April 1963)
11.
Addagada Raghavamma & ANR Vs. Addagada Chenchamma & ANR [1963] INSC 90 (9 April 1963)
12.
The Bihari Mills & ANR Vs. The Ahmadabad Municipal Corporation [1963] INSC 91 (9 April 1963)
13.
The Associated Industries (P) Ltd. Vs. The Regional Provident Fund Commissioner, Kerala Trivandrum [1963] INSC 92 (9 April 1963)
14.
Innamuri Gopalan & Ors Vs. State of Andhra Pradesh & ANR [1963] INSC 93 (9 April 1963)
15.
State of Andhra Pradesh Vs. S. Sree Rama Rao [1963] INSC 94 (10 April 1963)
16.
M/S. Sitalpur Sugar Works Ltd. Vs. Commissioner of Income-Tax, Bihar And Orissa [1963] INSC 95 (10 April 1963)
17.
P.J. Ratnam Vs. D. Kanikaram & Ors [1963] INSC 96 (10 April 1963)
18.
The State of Rajasthan Vs. Ram Saran [1963] INSC 97 (10 April 1963)
19.
The New Jahangir Vakil Millsco., Ltd. Bhavnagar Vs. The Commissioner of Income-Tax, Bombay North, Kutch & Saura [1963] INSC 98 (10 April 1963)
20.
Bengal Kagazkal Mazdoor Union & ANR Vs. The Titaghur Paper Mills Co. Ltd. [1963] INSC 99 (11 April 1963)
21.
S.R. Tewari Vs. District Board Agra & ANR [1963] INSC 100 (15 April 1963)
22.
Dava Son of Bhimji Gohil Vs. Joint Chief Controller of Imports & Exports [1963] INSC 101 (16 April 1963)
23.
State of Bihar Vs. Kameshwar Prasad Verma [1963] INSC 102 (17 April 1963)
24.
Munna Lal Vs. State of Uttar Pradesh [1963] INSC 103 (17 April 1963)
25.
The State of Uttar Pradesh Vs. Bhagwant Kishore Joshi [1963] INSC 104 (17 April 1963)
26.
Societe De Traction Et D'electricite Societe Anonyme Vs. Kamani Engineering Company Ltd. [1963] INSC 105 (18 April 1963)
27.
The Management of Express Newspapers Ltd. Vs. B. Somayajulu & Ors [1963] INSC 106 (18 April 1963)
28.
Kalwa Devadattam And Two Others Vs. The Union of India & Ors [1963] INSC 107 (19 April 1963)
29.
Union of India Vs. A.L. Rallia Ram [1963] INSC 108 (19 April 1963)
30.
The Central Bank of India Ltd. Vs. P.S. Rajagopalan [1963] INSC 109 (19 April 1963)
31.
M. Selvaraj Daniel Vs. Management of State Bank of India [1963] INSC 110 (22 April 1963)
32.
Canara Banking Corporation Ltd. Vs. U. Vittal [1963] INSC 111 (22 April 1963)
33.
The Canara Bank Ltd. Vs. Anant Narayan Surkund & Ors [1963] INSC 112 (22 April 1963)
34.
Chittaranjan Das Vs. State of West Bengal [1963] INSC 113 (22 April 1963)
35.
Raizada Topandas & ANR Vs. M/S. Gorakhram Gokalchand [1963] INSC 114 (22 April 1963)
36.
State of Andhra Pradesh Vs. Cheemalapati Ganeswara Rao & ANR [1963] INSC 115 (23 April 1963)
37.
Ajendra Nath Vs. State of Madhya Pradesh [1963] INSC 116 (23 April 1963)
38.
Darya Singh & Ors Vs. State of Punjab [1963] INSC 117 (25 April 1963)
39.
State of Bihar & ANR Vs. Kundan Singh & ANR [1963] INSC 118 (25 April 1963)
40.
Ram Ran Bijai Singh & Ors Vs. Behari Singh Alias Bagandha Singh [1963] INSC 119 (25 April 1963)
41.
Bachchoo Lal Vs. State of Uttar Pradesh & ANR [1963] INSC 120 (25 April 1963)
42.
Nandeshwar Prasad & ANR Vs. The State of U. P. & Ors [1963] INSC 121 (26 April 1963)
43.
Smt. Santa Sila Devi & ANR Vs. Dhirendra Nath Sen & Ors [1963] INSC 122 (26 April 1963)
44.
Workmen of Joint Steamer companies Vs. Joint Steamer Companies [1963] INSC 123 (29 April 1963)
45.
Sree Mohan Chowdhury Vs. The Chief Commissioner, Union Territory of Tripura [1963] INSC 124 (29 April 1963)
46.
Union of India Vs. Ram Charan & Ors [1963] INSC 125 (30 April 1963)
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