SEPTEMBER    1962
1.	Raja Bahadur Dhanraj Girji Vs. Raja P. Parthasarathy Rayanimvaru & Ors [1962] INSC 250 (4 September 1962)
2.	Adhyaksha Mathur Babu's Sakti Oushadhalaya Dacca (P) Ltd. A Vs. Union of India [1962] INSC 251 (7 September 1962)
3.	Rai Bahadur Diwan Badri Das Vs. The Industrial Tribunal, Punjab [1962] INSC 252 (7 September 1962)
4.	Jyotish Thakur & Ors Vs. Tarakantjha & Ors [1962] INSC 253 (11 September 1962)
5.	State of West Bengal Vs. Tulsidas Mundhra [1962] INSC 254 (11 September 1962)
6.	Bridge & Roof Co. (India) Ltd Vs. Union of India [1962] INSC 255 (11 September 1962)
7.	Parmanand & Ors Vs. Ganpatrao & Ors [1962] INSC 256 (12 September 1962)
8.	Mrs. Vs. G. Paterson Vs. Mr. O. Vs. Forbes & Ors [1962] INSC 257 (13 September 1962)
9.	Gurbaksh Singh Vs. Nikka Singh [1962] INSC 258 (14 September 1962)
10.	Sobhraj Odharmal Vs. State of Rajasthan [1962] INSC 259 (17 September 1962)
11.	Tata Iron And Steel Co. Ltd. Vs. The State of Bihar [1962] INSC 260 (24 September 1962)
12.	M/S. Mangalore Ganesh Bedi Works Vs. The State of Mysore & ANR [1962] INSC 261 (25 September 1962)
13.	Union Territory of Tripura,Agartala Vs. Gopal Chander Dutta Choudhury [1962] INSC 262 (25 September 1962)
14.	Jaswant Sugar Mills Ltd., Meerut Vs. Lakshmichand & Ors [1962] INSC 263 (25 September 1962)
15.	Khem Chand Vs. Union of India [1962] INSC 264 (25 September 1962)
16.	Chimanlal Jagjivandas Sheth Vs. State of Maharashtra [1962] INSC 265 (26 September 1962)
17.	Ramrao Jankiram Kadam Vs. State of Bombay [1962] INSC 266 (26 September 1962)
18.	Y. Lakshminarayana Reddy& Ors Vs. The State of Andhra Pradesh [1962] INSC 267 (26 September 1962)
19.	Swami Motor Transport (P) Ltd. & ANR Vs. Sri Sankaraswamigal Mutt & ANR [1962] INSC 268 (26 September 1962)
20.	Hazari Lal Vs. State of Bihar [1962] INSC 269 (27 September 1962)
21.	Radhakishan Vs. State of U. P [1962] INSC 270 (27 September 1962)
22.	Tulsi Ram Vs. State of U. P [1962] INSC 271 (27 September 1962)
23.	Pioneer Traders & Ors Vs. Chief Controller of Imports And Exports Pondicherry [1962] INSC 272 (27 September 1962)
24.	Shabir Hussein Bholu Vs. State of Maharashtra [1962] INSC 273 (28 September 1962)
25.	Dhanvantrai Balwantrai Desai Vs. State of Maharashtra [1962] INSC 274 (28 September 1962)
26.	Kanwal Lal Vs. State of Punjab [1962] INSC 275 (28 September 1962)
27.	M. R. Balaji & Ors Vs. State of Mysore [1962] INSC 276 (28 September 1962)
28.	State of Madhya Pradesh Vs. Peer Mohd. & ANR [1962] INSC 277 (28 September 1962)