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OCTOBER 1962
1.
Shanti Prasad Jain & ANR Vs. Director of Enforcement, Foreign Exchange Regulation [1962] INSC 278 (4 October 1962)
2.
Amir Singh & ANR Vs. Ram Singh & Ors [1962] INSC 279 (4 October 1962)
3.
The Commissioner of Income-Tax, Bombay City I, Bombay Vs. Amarchand N. Shroff [1962] INSC 280 (10 October 1962)
4.
Roop Chand Vs. State of Punjab [1962] INSC 281 (10 October 1962)
5.
M/S. Bhikusa Yamasa Kahatriya Vs. Sangamner Akola Taluka Bidikamgar Union [1962] INSC 282 (10 October 1962)
6.
Jagannath Sonu Parkar Vs. State of Maharashtra [1962] INSC 283 (11 October 1962)
7.
State of Kerala Vs. Shri M. Appukutty [1962] INSC 284 (11 October 1962)
8.
The Commissioner of Income-Tax, Bombay City Ii, Bombay Vs. M/S. Jadavji Narsidas & Co. [1962] INSC 285 (12 October 1962)
9.
M. Chockalingam & ANR Vs. Commissioner of Income-Tax, Madras & ANR [1962] INSC 286 (12 October 1962)
10.
Union of India Vs. Delhi Cloth & General Mills [1962] INSC 287 (12 October 1962)
11.
Commissioner of Income-Tax, Bombay City I, Bombay Vs. Afco (P) Ltd., Bombay [1962] INSC 288 (15 October 1962)
12.
The Engineering Mazdoor Sabha Vs. The Hind Cycles Ltd., Bombay [1962] INSC 289 (18 October 1962)
13.
Udit Narain Singh Malpaharia Vs. Additional Member, Board of Revenue, Bihar [1962] INSC 290 (19 October 1962)
14.
The Guru Estate Through Dwarkad as Guru & Ors Vs. The Commissioner of Income-Tax Bihar and Orissa [1962] INSC 291 (19 October 1962)
15.
State of Orissa Vs. Bidyabhujshan Mohapatra [1962] INSC 292 (19 October 1962)
16.
Pyare Lal Bhargava Vs. State of Rajasthan [1962] INSC 293 (22 October 1962)
17.
Anakapalla Co-Operative Agricultural and Industrial Socie Vs. Workmen [1962] INSC 294 (23 October 1962)
18.
Bagalkot City Municipality Vs. Bagalkot Cement Co [1962] INSC 295 (23 October 1962)
19.
T. V. V. Narasimham & Ors Vs. The State of Orissa [1962] INSC 296 (24 October 1962)
20.
A. Vs. Thomas & Co., Ltd., Alleppey Vs. The Commissioner of Income-Tax, (Bangalore) Kerala [1962] INSC 297 (25 October 1962)
21.
O. K. Ghosh & ANR Vs. E. X. Joseph [1962] INSC 298 (30 October 1962)
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