MARCH    1962
1.	Management of The D.C.M. Chemical Works Vs. Their Workmen [1962] INSC 77 (1 March 1962)
2.	State of Assam Vs. Tulsi Singh [1962] INSC 78 (1 March 1962)
3.	The Fazilka Electric Supply Co. Ltd. Vs. The Commissioner of Income-Tax, Delhi [1962] INSC 79 (1 March 1962)
4.	Pratapray Manmohandas Vs. Bombay Bullion Association Ltd. [1962] INSC 80 (2 March 1962)
5.	The Management of Indian Cable Co. Ltd., Calcutta Vs. Its Workmen [1962] INSC 81 (5 March 1962)
6.	Jardine Henderson Ltd. Vs. The Workmen & ANR [1962] INSC 82 (5 March 1962)
7.	Krishna Prasad & Ors Vs. Gauri Kumari Devi [1962] INSC 83 (5 March 1962)
8.	Sir Chunilal Vs. Mehta and Sons, Ltd. Vs. The Century Spinning and Manufacturing Co. Ltd. [1962] INSC 84 (5 March 1962)
9.	Strawboard Manufacturing Co. Vs. Gobind [1962] INSC 85 (6 March 1962)
10.	Kewal Krishan Vs. State of Punjab [1962] INSC 86 (6 March 1962)
11.	Bhau Ram Vs. B. Baijnath Singh [1962] INSC 87 (7 March 1962)
12.	Bachhittar Singh Vs. The State of Punjab [1962] INSC 88 (7 March 1962)
13.	Joseph Kuruvilla Vellukunnel Vs. The Reserve Bank of India & Ors [1962] INSC 89 (7 March 1962)
14.	Tatanagar Foundry Company Vs. Their Workmen [1962] INSC 90 (9 March 1962)
15.	Dharam Singh & Ors Vs. The State of Uttar Pradesh [1962] INSC 91 (9 March 1962)
16.	M/S. Orissa Cement Ltd. Vs. Union of India [1962] INSC 92 (14 March 1962)
17.	Bokaro and Ramgur Ltd. Vs. The State of Bihar & ANR [1962] INSC 93 (14 March 1962)
18.	The Regional Provident Fund commissioner, Bombay Vs. Shree Krishna Metal Manufacturing Co., Bhandara [1962] INSC 94 (14 March 1962)
19.	The Sugauli Sugar Works (Private) Ltd. Vs. The Asstt. Registrar, Co-Operative Societies [1962] INSC 95 (14 March 1962)
20.	Mohammadbhai Khudabux Chhipa& ANR Vs. The State of Gujarat & ANR [1962] INSC 96 (15 March 1962)
21.	Pukhraj Vs. D. R. Kohli [1962] INSC 97 (15 March 1962)
22.	Mohan Singh Vs. State of Punjab [1962] INSC 98 (15 March 1962)
23.	State of Uttar Pradesh Vs. Abdul Samad & ANR [1962] INSC 99 (16 March 1962)
24.	Madan Gopal Rungta Vs. Secretary To The Government Of Orissa [1962] INSC 100 (16 March 1962)
25.	The State of Kerala Vs. Narayani Amma Kamala Devi [1962] INSC 101 (19 March 1962)
26.	M/S. Serajuddin & Co. Vs. Their Workmen [1962] INSC 102 (19 March 1962)
27.	Madanlal Fakirchand Dudhediya Vs. Shree Changdeo Sugar Mills Ltd. [1962] INSC 103 (20 March 1962)
28.	K. M. S. Reddy, Commissioner of Income-Tax, Kerala Vs. The West Coast Chemicals and Industries Ltd. [1962] INSC 104 (20 March 1962)
29.	Maharaj Jagat Bahadur Singh Vs. Badri Prasad Seth [1962] INSC 105 (20 March 1962)
30.	Bekaru Sinch Vs. State of U.P [1962] INSC 106 (26 March 1962)
31.	Chairman of The Municipal Commissioners of Howrah Vs. Shalimar Wood Products & ANR [1962] INSC 107 (26 March 1962)
32.	Thakur Mohd. Ismail Vs. Thakur Sabir Ali [1962] INSC 108 (26 March 1962)
33.	State of Uttar Pradesh Vs. Dr. Vijay Anand Maharaj [1962] INSC 109 (26 March 1962)
34.	Gwvalier I. J. Iyyappan & ANR Vs. The Dharmodayam Company [1962] INSC 110 (27 March 1962)
35.	Bootamal Vs. Union of India [1962] INSC 111 (27 March 1962)
36.	Vithal Krishnaji Nivendkar Vs. Parduman Ram Singh & ANR [1962] INSC 112 (27 March 1962)
37.	R. R. Chari Vs. State of U.P [1962] INSC 113 (28 March 1962)
38.	The Collector of Monghyr & Ors Vs. Keshav Prasad Goenka & Ors [1962] INSC 114 (28 March 1962)
39.	State of Bihar Vs. Mangal Sao [1962] INSC 115 (29 March 1962)
40.	Central Potteries Ltd. Vs. State of Maharashtra & Ors [1962] INSC 116 (30 March 1962)
41.	State of Andhra Pradesh Vs. Kannapalli Chinna Venkatachalamayya Sastri [1962] INSC 117 (30 March 1962)