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JULY    1962

1. Ramesh Vs. The State of Maharashtra [1962] INSC 211; Air 1962 Sc 1908; 1963 (3) Scr 396 (24 July 1962)
2. Bhagwanbhai Dulabhai Jadhav Vs. State of Maharashtra [1962] INSC 212 (24 July 1962)
3. Budhu Ram Vs. State of Rajasthan [1962] INSC 213 (24 July 1962)
4. K. Chinnaswamy Reddy Vs. State of Andhra Pradesh [1962] INSC 214; Air 1962 Sc 1788; 1963 (3) Scr 412 (25 July 1962)
5. Express Newspapers (P) Ltd. Vs. Michael Mark & ANR [1962] INSC 215; Air 1963 Sc 1141; 1963 (3) Suppl.Scr 405 (25 July 1962)
6. Management of Ritz Theatre (P) Ltd. Vs. Its Workmen [1962] INSC 216; Air 1963 Sc 295; 1963 (3) Scr 461 (27 July 1962)
7. Jabalpur Electric Supply Co. Vs. Sambhu Prasad Srivastava & Ors [1962] INSC 217; Air 1966 Sc 1288; 1963 (3) Scr 453 (27 July 1962)
8. Shivdev Singh Vs. The State of Punjab [1962] INSC 218; Air 1963 Sc 365; 1963 (3) Scr 426 (27 July 1962)
9. Jai Dev Vs. The State of Punjab [1962] INSC 219; Air 1963 Sc 612; 1962 (3) Scr 489 (30 July 1962)
10. B. M. Ramaswamy Vs. B. M. Krishnamurthy & Ors [1962] INSC 220; Air 1963 Sc 458; 1963 (3) Scr 479 (30 July 1962)
11. Abdul Mateen Vs. Ram Kailash Pandey & Ors [1962] INSC 221; Air 1963 Sc 64; 1963 (3) Scr 523 (31 July 1962)
12. M/S. Kirloskar Oil Engines Vs. Hanmant Laxman Bibawe [1962] INSC 222 (31 July 1962)




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