APRIL    1962
1.	State of Andhra Pradesh Vs. Kolla Sreerama Murthy [1962] INSC 118 (2 April 1962)
2.	State of Andhra Pradesh Vs. Duvvuru Balarami Reddy [1962] INSC 119 (2 April 1962)
3.	The State of Madhya Pradesh Vs. Binod Mills Company Ltd. [1962] INSC 120 (3 April 1962)
4.	The Cantonment Board, Ambala Cantt. Vs. Dipak Parkash & Ors [1962] INSC 121 (3 April 1962)
5.	Trust Mai Lachmi Sialkoti Bradri Vs. The Chairman, Amritsar Imp povement Trust [1962] INSC 122 (4 April 1962)
6.	Raja Jagannath Baksh Singh Vs. The State of Uttar Pradesh & ANR [1962] INSC 123 (4 April 1962)
7.	R. K. Dalmia Vs. Delhi Administration [1962] INSC 124 (5 April 1962)
8.	State of Bombay Vs. Sardar Venkat Rao Krishna Rao Gujar [1962] INSC 125 (6 April 1962)
9.	Sukhbans Singh Vs. State of Punjab [1962] INSC 126 (6 April 1962)
10.	East India Tobacco Co. Vs. State of Andhra Pradesh [1962] INSC 127 (6 April 1962)
11.	The Automobile Transport(Rajasthan) Ltd. Vs. The State of Rajasthan & Ors [1962] INSC 128 (9 April 1962)
12.	Nawab Zain Yar Jung & Ors Vs. The Director of Endowments & Ors [1962] INSC 129 (9 April 1962)
13.	Mst. Kharbuja Kuer Vs. Jangbahadur Rai [1962] INSC 130 (9 April 1962)
14.	The High Court, Calcutta Vs. Amal Kumar Roy [1962] INSC 131 (9 April 1962)
15.	M/S. Chhotabhai Jethabhai Patel & Co. Vs. State of Uttar Pradesh [1962] INSC 132 (10 April 1962)
16.	Radhakrishnadas Vs. Kaluram [1962] INSC 133 (10 April 1962)
17.	The Workmen of Western India Match Co. Ltd. Vs. The Western India Match Co. Ltd. [1962] INSC 134 (11 April 1962)
18.	Kunj Beharilal Agarwal Vs. Union of India [1962] INSC 135 (11 April 1962)
19.	Dr. Indramani Pyarelal Gupta Vs. W. R. Nathu & Ors [1962] INSC 136 (11 April 1962)
20.	J.Pandurangarao Vs. Andhra Pradesh Public Service commission [1962] INSC 137 (11 April 1962)
21.	M/S. Tulsidas Khimji Vs. Their Workmen [1962] INSC 138 (11 April 1962)
22.	Kapur Chand Godha Vs. Mir Nawab Himayatalikhan Azamjah [1962] INSC 139 (12 April 1962)
23.	Hindustan Ideal Insurance Co. Ltd. Vs. Life Insurance Corporation of India [1962] INSC 140 (12 April 1962)
24.	State of West Bengal Vs. S. N. Basak [1962] INSC 141 (12 April 1962)
25.	Achyut Adhicary Vs. State of West Bengal [1962] INSC 142 (12 April 1962)
26.	Amar Nath Dogra Vs. Union of India [1962] INSC 143 (15 April 1962)
27.	Municipal Corporation of The City of Jabalpur Vs. State of Madhya Pradesh [1962] INSC 144 (16 April 1962)
28.	State of West Bengal Vs. S. K. Ghosh [1962] INSC 145 (16 April 1962)
29.	Nedunuri Kameswaramma Vs. Sampati Subba Rao [1962] INSC 146 (17 April 1962)
30.	Gambhir Mal Pandiya Vs. J. K. Jote Mills Co., Ltd., Kanpur & ANR [1962] INSC 147 (17 April 1962)
31.	M/S. Surajmull Nagarmull Vs. State of West Bengal [1962] INSC 148 (17 April 1962)
32.	Ramnath Verma Vs. State of Rajasthan [1962] INSC 149 (17 April 1962)
33.	The Chief Commissioner, Ajmer Vs. Brij Niwas Das [1962] INSC 150 (17 April 1962)
34.	The Government of Andhra Pradesh Vs. Syed Mohd. Khan [1962] INSC 151 (17 April 1962)
35.	Ram Lal Kapur And Sons (P) Ltd. Vs. Ram Nath & Ors [1962] INSC 152 (18 April 1962)
36.	Sree Raghuthilakathirthasreepadangalavaru Swamiji Vs. The State of Mysore & Ors [1962] INSC 153 (18 April 1962)
37.	Shanti Prasad Jain Vs. The Director of Enforcement [1962] INSC 154 (19 April 1962)
38.	Vithal Yeshwant Jathar Vs. Shikandarkhan Makhtumkhansardesai [1962] INSC 155 (19 April 1962)
39.	The Collector of Customs, Madras Vs. K. Ganga Setty [1962] INSC 156 (19 April 1962)
40.	Kishinchand Chellaram Vs. Commissioner of Income-Tax,Central Bombay [1962] INSC 157 (19 April 1962)
41.	Firm Gulam Hussain Haji Yakub &Sons Vs. State of Rajasthan [1962] INSC 158 (19 April 1962)
42.	G. Gilda Textile Agency Vs. State of Andhra Pradesh [1962] INSC 159 (19 April 1962)
43.	Lachhman Das On Behalf of Firmtilak Ram Ram Bux Vs. State of Punjab & Ors [1962] INSC 160 (23 April 1962)
44.	The Kalyan People's Co-Operative Bank Vs. Dulhanbibi Aqual Aminsaheb Patil [1962] INSC 161 (23 April 1962)
45.	Upper Doab Sugar Mills Ltd. Vs. Shahdara (Delhi) Saharanpurlight Railway Company Ltd. [1962] INSC 162 (23 April 1962)
46.	T. R. Bhavani Shankar Joshi Vs. Somasundara Moopanar [1962] INSC 163 (24 April 1962)
47.	M. G. Agarwal Vs. State of Maharashtra [1962] INSC 164 (24 April 1962)
48.	S. S. Garewal Vs. Messrs. Bhowra Kankanee Colleries [1962] INSC 165 (26 April 1962)
49.	V. T. S. Chandarasekhara Mudaliar (Died) & Ors Vs. Kulandaivelu Mudaliar & Ors [1962] INSC 166 (26 April 1962)
50.	Baleshwar Rai & Ors Vs. The State of Bihar [1962] INSC 167 (26 April 1962)
51.	Sewa Singh Vs. State of Punjab [1962] INSC 168 (27 April 1962)
52.	The Regional Settlement Commissioner Vs. Sunderdas Bhasin [1962] INSC 169 (27 April 1962)
53.	Chinna Gowda Vs. State of Mysore [1962] INSC 170 (27 April 1962)
54.	Dokku Bhushayya Vs. Katragadda Ramakrishnayya [1962] INSC 171 (27 April 1962)
55.	Amritdhara Pharmacy Vs. Satyadeo Gupta [1962] INSC 172 (27 April 1962)
56.	Hansraj Nathu Ram Vs. Lalji Raja & Sons of Bankura [1962] INSC 173 (30 April 1962)
57.	Raj Rajendra Sardar Maloji Marsingh Rao Shitole Vs. Sri Shankar Saran & Ors [1962] INSC 174 (30 April 1962)
58.	Shaligram Vs. Daulat Ram [1962] INSC 175 (30 April 1962)
59.	Collector of Customs, Calcutta Vs. East India Commercial Co. Ltd. [1962] INSC 176 (30 April 1962)
60.	Kumar Bimal Chandra Sinha Vs. State of Orissa [1962] INSC 177 (30 April 1962)