SEPTEMBER    1961
1.	Bhagwan Dayal Vs. Mst. Reoti Devi [1961] INSC 262 (4 September 1961)
2.	Union of India Vs. Mohindra Supply Company [1961] INSC 263 (5 September 1961)
3.	Mst. Gulab Bai Vs. Manphool Bai [1961] INSC 264 (5 September 1961)
4.	Tori Singh Vs. The State of Uttar Pradesh [1961] INSC 265 (12 September 1961)
5.	Raghubar Dayal Jai Prakash Vs. The Union of India & Ors [1961] INSC 266 (12 September 1961)
6.	Goswami Shree Vallabhalalji Vs. Goswamini Shree Mahalaxmi Bahuji Maharaj [1961] INSC 267 (13 September 1961)
7.	Dr. H. S. Rikhy & Ors Vs. The New Delhi Municipal Committee [1961] INSC 268 (13 September 1961)
8.	Ramratan & Ors Vs. The State of Rajasthan [1961] INSC 269 (13 September 1961)
9.	The State Vs. Captain Jagjit Singh [1961] INSC 270 (14 September 1961)
10.	Abhiraj Kuer Vs. Debendra Singh [1961] INSC 271 (15 September 1961)
11.	Sunkavilli Suranna & Ors Vs. Goli Sathiraju & Ors [1961] INSC 272 (18 September 1961)
12.	Mool Chand Sharma Vs. State of Uttar Pradesh [1961] INSC 273 (20 September 1961)
13.	Abdul Kadir Shamsuddin Bubere Vs. Madhav Prabhakar Oak [1961] INSC 274 (20 September 1961)
14.	M/S. Bharat Sugar Mills Ltd. Vs. Shri Jai Singh & Ors [1961] INSC 275 (20 September 1961)
15.	Magiti Sasamal Vs. Pandab Bissoi [1961] INSC 276 (20 September 1961)
16.	Badri Narayan Singh Vs. Kamdeo Prasad Singh & ANR [1961] INSC 277 (22 September 1961)
17.	Immani Appa Rao & Ors Vs. Gollapalli Ramalingamurthi & Ors [1961] INSC 278 (22 September 1961)
18.	State of Bihar Vs. Lt. Col. K. S. R. Swami [1961] INSC 279 (22 September 1961)
19.	In The Matter of Mr. 'A' An Advocate Vs. [1961] INSC 280 (25 September 1961)
20.	Sakal Papers (P) Ltd., & Ors Vs. The Union of India [1961] INSC 281 (25 September 1961)
21.	The Collector of Customs, Madras Vs. Nathella Sampathu Chetty & ANR (and Connected Cases) [1961] INSC 282 (25 September 1961)
22.	Jawaharlal, Burman Vs. Union of India [1961] INSC 283 (25 September 1961)
23.	The Bombay Union of Journalists & Ors Vs. The, Hindu', Bombay, & ANR [1961] INSC 284 (27 September 1961)
24.	Sivayogeswara Cotton Press,Devangere & Ors Vs. M. Panchaksharappa & ANR [1961] INSC 285 (27 September 1961)
25.	Munlappan Vs. State of Madras [1961] INSC 286 (27 September 1961)
26.	B. K. Wadeyar Vs. M/S. Daulatram Rameshwarlal [1961] INSC 287 (27 September 1961)
27.	Burmah Shell Oil Storage ANR Distributing Co., of India Vs. The Commercial Tax Officer & Ors [1961] INSC 288 (27 September 1961)
28.	L. Hazari Mal Kuthiala Vs. The Income-Tax Officer, Special Circle, Ambala Cantt [1961] INSC 289 (27 September 1961)
29.	Mannalal Jain Vs. The State of Assam & Ors [1961] INSC 290 (29 September 1961)
30.	Mrs. Dossibai N. B. Jeejeebhoy Vs. Khemchand Gorumal & Ors [1961] INSC 291 (29 September 1961)
31.	Uppalapati Veera Venkatasatyanarayanaraju and, another Vs. Josyula Hanumayamma & ANR J. C. Shah [1961] INSC 292 (29 September 1961)