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NOVEMBER    1961

1. Ranbir, Singh Sehgal Vs. State of Punjab [1961] INSC 313 (2 November 1961)
2. Kesar Singh Vs. Balwant Singh [1961] INSC 314 (3 November 1961)
3. Devendra Pratap Narain Rai Sharma Vs. State of Uttar Pradesh [1961] INSC 315 (3 November 1961)
4. The Rajah of Vizianagaram Vs. Official Receiver, Vizianagaram [1961] INSC 316 (6 November 1961)
5. Gian Chand & Ors Vs. The State of Punjab [1961] INSC 317 (13 November 1961)
6. Issardas Daulat Ram & Ors Vs. The Union of India & Ors [1961] INSC 318 (13 November 1961)
7. Bidi, Bidi Leaves' And Tobacco Merchants Association Vs. The State of Bombay [1961] INSC 319 (15 November 1961)
8. Mysore Kirloskar Limited Vs. Workers of The Mysore Kirloskar Limited [1961] INSC 320 (15 November 1961)
9. The Calcutta Jute Mfg. Co. Ltd. Vs. Calcutta Jute Mfg. Workers' Union [1961] INSC 321 (16 November 1961)
10. Rikhabdas Vs. Ballabhdas & Ors [1961] INSC 322 (16 November 1961)
11. Manohar Lal Chopra Vs. Rai Bahadur Rao Raja Seth Hiralal [1961] INSC 323 (16 November 1961)
12. The Kirloskar Oil Engines Ltd., Kirkee, Poona Vs. The Workmen & Ors [1961] INSC 324 (17 November 1961)
13. M/S. Motipur Zamindary Co. (P) Ltd. Vs. The State of Bihar [1961] INSC 325 (20 November 1961)
14. The Accountant General, Bihar & ANR Vs. N. Bakshi [1961] INSC 326 (21 November 1961)
15. The Commissioner of Income-Tax, Madras Vs. K. T. M. T. M. Abdul Kayoom [1961] INSC 327 (23 November 1961)
16. K. M. Nanavati Vs. State of Maharashtra [1961] INSC 328 (24 November 1961)
17. The Management of Tocklai Experimental Station Vs. The Workmen & ANR [1961] INSC 329 (24 November 1961)
18. Mohammad Serajuddin Vs. R. C. Mishra [1961] INSC 330 (24 November 1961)
19. P. Srinivasa Naicker Vs. Smt. Engammammal & ANR [1961] INSC 331 (28 November 1961)
20. Birajmohan Das Gupta Vs. The State of Orissa & Ors [1961] INSC 332 (28 November 1961)
21. The Additional Settlement Commissioner Vs. Yeshwant Madhao Mahajan [1961] INSC 333 (29 November 1961)
22. Trimbak Damodhar Raipurkar Vs. Assaram Hiraman Patil & Ors [1961] INSC 334 (29 November 1961)




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