MARCH    1961
1.	Khan Bahadur Shapoor Fredoom Mazda Vs. Durga Prosad Chamaria & Ors [1961] INSC 72 (1 March 1961)
2.	Donald Miranda Vs. The Commissioner of Income-Tax, Bombay City-Ii [1961] INSC 73 (1 March 1961)
3.	M/S. Jeewanlal (1929) Ltd., Calcutta Vs. Its Workmen [1961] INSC 74 (3 March 1961)
4.	The Garment Cleaning Works Vs. Its Workmen [1961] INSC 75 (3 March 1961)
5.	Mohanlal Jain Vs. His Highness Maharaja Shri Sawai Man Singhji [1961] INSC 76 (3 March 1961)
6.	Sonapur Tea Co., Ltd. Vs. Must. Mazirunnessa [1961] INSC 77 (4 March 1961)
7.	The Commissioner of Income-Tax, Poona Vs. Buldana District Main Cloth Importers Group [1961] INSC 78 (6 March 1961)
8.	Gurbachan Singh & Ors Vs. Puran Singh & Ors [1961] INSC 79 (6 March 1961)
9.	Jagannath Prasad Sharma Vs. State of Uttar Pradesh & Ors [1961] INSC 80 (6 March 1961)
10.	Bawa Harigir Vs. Assistant Custodian, Evacuee Property, Bhopal [1961] INSC 81 (7 March 1961)
11.	The Commissioner of Income-Tax, Madhya Pradesh Vs. Seth Khushal Chand Daga [1961] INSC 82 (7 March 1961)
12.	Dafedar Niranjan Singh & ANR Vs. Custodian, Evacuee Property (Pb.) & ANR [1961] INSC 83 (8 March 1961)
13.	Jagannath Agarwala Vs. State of Orissa [1961] INSC 84 (8 March 1961)
14.	The State of Andhra Pradesh Vs. Kandimalla Subbaiah & ANR [1961] INSC 85 (8 March 1961)
15.	Bharoo Mal & Ors Vs. Custodian General, Evacuee Property [1961] INSC 86 (10 March 1961)
16.	Md. Sharfuddin Vs. R. P. Singh & Ors [1961] INSC 87 (10 March 1961)
17.	The Commissioner of Excess Profits Tax, Hyderabad Vs. M/S. S. R. Vs. G. Press Company, Kurnool [1961] INSC 88 (10 March 1961)
18.	Senairam Doongarmall Vs. Commissioner of Income-Tax, Assam [1961] INSC 89 (13 March 1961)
19.	N. T. Patel and Company Vs. Commissioner of Income-Tax, Madras [1961] INSC 90 (13 March 1961)
20.	Dibakar Satpathy Vs. Hon'ble The Chief Justice and Judgesof The High Court of O [1961] INSC 91 (14 March 1961)
21.	B. K. Kar Vs. The Chief Justice and His Companion Judges of The High Court [1961] INSC 92 (14 March 1961)
22.	Endupuri Narasimham and Son Vs. The State of Orissa & Ors [1961] INSC 93 (14 March 1961)
23.	The Lokmanya Mills Vs. The Barsi Borough Municipality [1961] INSC 94 (14 March 1961)
24.	Purshottam Lal Dhawan Vs. Dewan Chaman Lal & ANR [1961] INSC 95 (14 March 1961)
25.	Mritunjoy Pani & ANR Vs. Narmanda Bala Sasmal & ANR [1961] INSC 96 (14 March 1961)
26.	M/S. Nand Lal Raj Kishan Vs. Commissioner of Sales Tax, Delhi & ANR [1961] INSC 97 (14 March 1961)
27.	Ramavatar Budhaiprasad Vs. Assistant Sales Tax Officer, Akola [1961] INSC 98 (14 March 1961)
28.	Major Gopal Singh & Ors Vs. Custodian, Evacuee Property, Punjab [1961] INSC 99 (15 March 1961)
29.	Kailash Chandra Vs. Union of India [1961] INSC 100 (16 March 1961)
30.	Bhau Ram Vs. B. Baijnath Singh & Ors [1961] INSC 101 (16 March 1961)
31.	Singhal Ajit Kumar & ANR Vs. Ujayar Singh & Ors [1961] INSC 102 (16 March 1961)
32.	P. Vs. Bheemsena Rao Vs. Sirigiri Pedda Yella Reddi& Ors [1961] INSC 103 (16 March 1961)
33.	Keshavlal Mohanlal Shah Vs. The State of Bombay [1961] INSC 104 (17 March 1961)
34.	Thakur Bahadur Singh Vs. The State of Rajasthan & Ors [1961] INSC 105 (17 March 1961)
35.	The Swadeshi Cotton Mills Co. Limited Vs. The State of U. P. & Ors [1961] INSC 106 (17 March 1961)
36.	The Durgah Committee, Ajmer Andanother Vs. Syed Hussain Ali & Ors [1961] INSC 107 (17 March 1961)
37.	Salig Ram Vs. Munshi Ram & ANR [1961] INSC 108 (21 March 1961)
38.	Fazal Bhai Dhala Vs. Custodian-General of Evacuee Property, Delhi [1961] INSC 109 (21 March 1961)
39.	Abdul Hakim Khan & Ors Vs. The Regional Settlement Commissioner [1961] INSC 110 (22 March 1961)
40.	Abdullabhai M. Bhagat, Vs. The Income-Tax Officer, Special Circle,Madras [1961] INSC 111 (22 March 1961)
41.	Aniyoth Kunhamina Umma Vs. Ministry of Rehabilitation & Ors [1961] INSC 112 (22 March 1961)
42.	K. S. Nanji and Company Vs. Jatashankar Dossa & Ors [1961] INSC 113 (22 March 1961)
43.	Lakshman Singh Kothari Vs. Smt. Rup Kanwar [1961] INSC 114 (22 March 1961)
44.	Sinha Govindji Vs. The Deputy Chief Controller Ofimports and Exports & Ors [1961] INSC 115 (23 March 1961)
45.	Devanagere Cotton Mills Ltd. Devanagere Vs. The Deputy Commissioner, Chitradurga & ANR [1961] INSC 116 (24 March 1961)
46.	The Orient Paper Mills Ltd. Vs. The State of Orissa & Ors [1961] INSC 117 (24 March 1961)
47.	Daryao & Ors Vs. The State of U. P. & Ors [1961] INSC 118 (27 March 1961)
48.	Jivabhai Purshottam Vs. Chhagan Karson & Ors [1961] INSC 119 (27 March 1961)
49.	S. N. Dutt Vs. Union of India [1961] INSC 120 (27 March 1961)
50.	Raja Rameshwar Rao & ANR Vs. Raja Govind Rao [1961] INSC 121 (28 March 1961)
51.	Messrs Ashok Leyland Ltd. Vs. The State of Madras [1961] INSC 122 (28 March 1961)
52.	Hukum Singh & Ors Vs. The State of Uttar Pradesh [1961] INSC 123 (28 March 1961)
53.	M/S. Sainik Motors, Jodhpur & Ors Vs. The State of Rajasthan [1961] INSC 124 (28 March 1961)
54.	M/S. Murlidhar Chiranjilal Vs. M/S. Harishchandra Dwarkadas & ANR [1961] INSC 125 (29 March 1961)
55.	Shew Bux Mohata & ANR Vs. Sm. Tulsimanjari Dasi & ANR [1961] INSC 126 (29 March 1961)
56.	Mst. Jadao Bahuji Vs. Municipal Committee, Khandwa & ANR [1961] INSC 127 (29 March 1961)
57.	M. A. Rahman & Ors Vs. The State of Andhra Pradesh [1961] INSC 128 (30 March 1961)
58.	Puranlal Lakhanpal Vs. The President of India & Ors [1961] INSC 129 (30 March 1961)
59.	Raja Harish Chandra Raj Singh Vs. The Deputy Land Acquisition Officer & ANR [1961] INSC 130 (30 March 1961)
60.	Deep Chand Vs. The State of Rajasthan [1961] INSC 131 (30 March 1961)