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JANUARY    1961

1. Tulsidas Kilachand Vs. The Commissioner of Income-Tax, Bombay City I [1961] INSC 1 (3 January 1961)
2. Dharamvir Dhir Vs. The Commissioner of Income-Tax, Bihar & Orissa [1961] INSC 2 (5 January 1961)
3. The First National City Bank Vs. The Commissioner of Income-Tax, Bombay City [1961] INSC 3 (6 January 1961)
4. Munshi Ram Vs. Banwari Lal [1961] INSC 4 (9 January 1961)
5. Dr. Akshaibar Lal & Ors Vs. The Vice-Chancellor, Banaras Hindu University, & Ors [1961] INSC 5 (10 January 1961)
6. K. A. Ramachar & ANR Vs. Commissioner of Income Tax, Madras [1961] INSC 6 (10 January 1961)
7. Mahanth Ramswaroop Das Vs. The State of Bihar [1961] INSC 7 (11 January 1961)
8. Rabia Bai Vs. The Custodian-General of Evacuee Property [1961] INSC 8 (12 January 1961)
9. Gopal Vinayak Godse Vs. The State of Maharashtra & Ors [1961] INSC 9 (12 January 1961)
10. Babulal Parate Vs. State of Maharashtra & Ors [1961] INSC 10 (12 January 1961)
11. Mis. Bhor Industries Ltd. Vs. The Commissioner of Income-Tax, Bombay City [1961] INSC 11 (12 January 1961)
12. Saibal Kumar Gupta & Ors Vs. B. K. Sen & ANR [1961] INSC 12 (13 January 1961)
13. The Central Talkies Ltd., Kanpur Vs. Dwarka Prasad [1961] INSC 13 (16 January 1961)
14. Dr. Jatish Chandra Ghosh Vs. Hari Sadhan Mukherjee & Ors [1961] INSC 14 (16 January 1961)
15. National Cement Mines Industries, Ltd. Vs. Commissioner, of Income-Tax, West Bengal, Calcutta [1961] INSC 15 (17 January 1961)
16. Union of India & Ors Vs. Maharaja Krishnagarh Mills Ltd. [1961] INSC 16 (18 January 1961)
17. Mohamed Noorullah, Representing The Estate of Late Kha Vs. The Commissioner of Income-Tax, Madras [1961] INSC 17 (18 January 1961)
18. Bhagwati Saran & ANR Vs. The State of Uttar Pradesh [1961] INSC 18 (20 January 1961)
19. Standard Vacuum Refining Co. of India Vs. Its Workmen & ANR [1961] INSC 19 (20 January 1961)
20. State of Madhya Pradesh Vs. Ahmadullah [1961] INSC 20 (25 January 1961)
21. International Contractors Ltd. Vs. Prasanta Kumar Sur [1961] INSC 21 (25 January 1961)
22. T. Vs. R. Subbu Chetty's Family Charities Vs. M. Raghava Mudaliar & Ors [1961] INSC 22 (27 January 1961)
23. Vallabhdas & Ors Vs. Municipal Committee, Akola [1961] INSC 23 (27 January 1961)
24. The Pioneer Motors (Private) Ltd. Vs. The Municipal Council, Nagercoil [1961] INSC 24 (27 January 1961)
25. Ardeshir H. Bhiwandiwala Vs. The State of Bombay [1961] INSC 25 (27 January 1961)
26. The Oriol Industries Ltd. Vs. The Bombay Mercantile Bank Ltd. [1961] INSC 26 (31 January 1961)
27. Governor General In Council Vs. Musaddi Lal [1961] INSC 27 (31 January 1961)
28. Mahabir Prashad Rungta Vs. Durga Datt [1961] INSC 28 (31 January 1961)




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