APRIL    1961
1.	A. Vs. Venkateswaran, Collector of Customs, Bombay Vs. Ramchand Sobhraj Wadhwani & ANR [1961] INSC 132 (4 April 1961)
2.	Dr. Zafar Ali Shah & Ors Vs. The Assistant Custodian of Evacuee Property, Jhansi [1961] INSC 133 (4 April 1961)
3.	Union of India Vs. Ghaus Mohammad [1961] INSC 134 (4 April 1961)
4.	State of Andhra Pradesh Vs. Abdul Khader [1961] INSC 135 (4 April 1961)
5.	Shri Mahadeo Paikaji Kolhe Yavatmal Vs. The State of Bombay [1961] INSC 136 (4 April 1961)
6.	The Commissioner of Income-Tax, Bombay Vs. The SC India Steam Navigatlon Co. Ltd. [1961] INSC 137 (5 April 1961)
7.	B. Subbarama Naidu Vs. B. Siddamma Naidu & Ors [1961] INSC 138 (5 April 1961)
8.	Akbar Khan Alam Khan & ANR Vs. The Union of India & Ors [1961] INSC 139 (5 April 1961)
9.	Fida Hussain Vs. State of Uttar Pradesh [1961] INSC 140 (5 April 1961)
10.	Ghaurul Hasan & Ors Vs. The State of Rajasthan [1961] INSC 141 (5 April 1961)
11.	Bangalore Woollen, Cotton and Silk Mills Co. Ltd. Vs. Corporation of The City of Bangalore [1961] INSC 142 (5 April 1961)
12.	The State of Bihar Vs. M/S. Karam Chand Thapar & Brothers Ltd. [1961] INSC 143 (7 April 1961)
13.	Madan Lal Arora Vs. Excise & Taxation Officer, Amritsar [1961] INSC 144 (7 April 1961)
14.	Glass Chatons Importers & Users' Association Vs. Union of India [1961] INSC 145 (10 April 1961)
15.	Ramdhandas & ANR Vs. The State of Punjab [1961] INSC 146 (10 April 1961)
16.	Inder Singh Vs. Gurdial Singh [1961] INSC 147 (10 April 1961)
17.	Patneedi Rudrayya Vs. Velugubantla Venkayya & Ors [1961] INSC 148 (10 April 1961)
18.	Hiralal Patni Vs. Loonkaram Sethiya & Ors [1961] INSC 149 (11 April 1961)
19.	M/S. Rajputana Textiles (Agencies) Ltd. Vs. The Commissioner of Income-Tax, Bombay City [1961] INSC 150 (12 April 1961)
20.	Abdui, Gafoor Vs. State of Mysore [1961] INSC 151 (12 April 1961)
21.	Daji Krishnaji Desai Tambulkar Vs. Ganesh Vishnu Kulkarni & Ors [1961] INSC 152 (12 April 1961)
22.	The Collector of Customs, Baroda Vs. Digvijaysinhji Spinning & Weaving Mills Ltd. [1961] INSC 153 (12 April 1961)
23.	Shri Madhav Laxman Vaikunthe V. Vs. The State of Mysore [1961] INSC 154 (12 April 1961)
24.	The State of Assam Vs. Remesh Chandra Dey & Ors [1961] INSC 155 (14 April 1961)
25.	Malik Ram Vs. State of Rajasthan [1961] INSC 156 (14 April 1961)
26.	Ranjit Singh Vs. The Commissioner of Income-Tax, U. P. & Ors [1961] INSC 157 (14 April 1961)
27.	U. Unichoyi & Ors Vs. The State of Kerala [1961] INSC 158 (14 April 1961)
28.	Gobald Motor Service Ltd. & ANR Vs. R. M. K. Veluswami & Ors [1961] INSC 159 (14 April 1961)
29.	S. P. Jinadathappa Vs. R. P. Sharma & Ors [1961] INSC 160 (17 April 1961)
30.	Pandit Kishan Lal Vs. Ganpat Ram Khosla & ANR [1961] INSC 161 (17 April 1961)
31.	M/S. J. K. Jute Mills Co. Ltd. Vs. The State of Uttar Pradesh & ANR [1961] INSC 162 (17 April 1961)
32.	Ram Chandra Prasad Vs. The State of Bihar [1961] INSC 163 (18 April 1961)
33.	Mohan Lal Goenka & ANR Vs. The State of West Bengal [1961] INSC 164 (18 April 1961)
34.	Abinash Chandra Bannerji & Ors Vs. Uttarpara Hitakari Sabha & Ors [1961] INSC 165 (18 April 1961)
35.	L. N. Mukherjee Vs. The State of Madras [1961] INSC 166 (19 April 1961)
36.	Purushottam Das Dalmia Vs. The State of West Bengal [1961] INSC 167 (19 April 1961)
37.	Carl Still G. M. B. H. & ANR Vs. The State of Bihar & Ors [1961] INSC 168 (19 April 1961)
38.	Bishan Das & Ors Vs. The State of Punjab & Ors [1961] INSC 169 (19 April 1961)
39.	Sakharam Bapusaheb Narayan Sanas & ANR Vs. Manikchand Motichand Shah & ANR [1961] INSC 170 (19 April 1961)
40.	Jagannath & Ors Vs. Union of India [1961] INSC 171 (20 April 1961)
41.	P. J. Irani Vs. The State of Madras [1961] INSC 172 (21 April 1961)
42.	Shah Bhojraj Kuverji Oil Mills and Ginning Factory Vs. Subbash Chandra Yograj Sinha [1961] INSC 173 (21 April 1961)
43.	Gorkha Ram & Ors Vs. The Custodian General Of India, Delhi [1961] INSC 174 (21 April 1961)
44.	Jyoti Pershad Vs. The Administrator For The Union Territory of Delhi [1961] INSC 175 (21 April 1961)
45.	Nav Rattanmal & Ors Vs. The State of Rajasthan [1961] INSC 176 (24 April 1961)
46.	Guru Datta Sharma Vs. State of Bihar [1961] INSC 177 (24 April 1961)
47.	Chandi Prasad Chokhani Vs. The State of Bihar [1961] INSC 178 (24 April 1961)
48.	The Darcah Committee, Ajmer Vs. State of Rajasthan [1961] INSC 179 (24 April 1961)
49.	Om Parkash Vs. The State of Punjab [1961] INSC 180 (24 April 1961)
50.	Abhayanand Mishra Vs. The State of Bihar [1961] INSC 181 (24 April 1961)
51.	Major E. G. Barsay Vs. The State of Bombay [1961] INSC 182 (24 April 1961)
52.	State of Bihar Vs. Rameshwar Pratap Narain Singh& Ors [1961] INSC 183 (25 April 1961)
53.	Dr. Mohammad Saheb Mahboob Medico Vs. The Deputy Custodian-General & ANR [1961] INSC 184 (25 April 1961)
54.	M/S. Harinagar Sugar Mills Ltd. Vs. Shyam Sundar Jhunjhunwala & Ors [1961] INSC 185 (25 April 1961)
55.	Javer Chand & Ors Vs. Pukhraj Surana [1961] INSC 186 (25 April 1961)
56.	M/S. French India Importing Corporation, Delhi Vs. The Chief Controller of Imports & Exports & Ors [1961] INSC 187 (26 April 1961)
57.	Rangilal Choudhury Vs. Dahu Sao & Ors [1961] INSC 188 (26 April 1961)
58.	Kartar Singh Vs. State of Punjab [1961] INSC 189 (26 April 1961)
59.	Sri Sinna Ramanuja Jeer & Ors Vs. Sri Ranga Ramanuja Jeer & ANR [1961] INSC 190 (27 April 1961)
60.	Jawala Ram Vs. State of Pepsu [1961] INSC 191 (27 April 1961)
61.	Harnam Das Vs. State of Uttar Pradesh [1961] INSC 192 (27 April 1961)
62.	Ram Saran Lall & Ors Vs. Mst. Domini Kuer & Ors [1961] INSC 193 (27 April 1961)
63.	Tirumalachetti Rajaram Vs. Tirumalachetti Radhakrishnayyachetty [1961] INSC 194 (27 April 1961)
64.	Rana Sheo Ambar Singh Vs. Allahabad Bank Ltd., Allahabad [1961] INSC 195 (27 April 1961)
65.	The Registrar, Co-Operative Societies Vs. Dharam Chand & Ors [1961] INSC 196 (27 April 1961)
66.	Smt. Ujjam Bai Vs. State of Uttar Pradesh [1961] INSC 197 (28 April 1961)
67.	The General Manager, Southern Railway Vs. Rangachari [1961] INSC 198 (28 April 1961)
68.	M/S. George Oakes (P.) Ltd. Vs. State of Madras [1961] INSC 199 (28 April 1961)
69.	Jaisri Sahu Vs. Rajdewan Dubey & Ors [1961] INSC 200 (28 April 1961)
70.	Nilkantha Shidramappa Ningashetti Vs. Kashinath Somanna Ningashetti & Ors [1961] INSC 201 (28 April 1961)
71.	Hota Venkata Surya Sivarama Sastry Vs. State of Andhra Pradesh [1961] INSC 202 (28 April 1961)