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SEPTEMBER 1960
1.
R. S. A. C. Kasi Iyer Vs. The Commissioner of Income-Tax, Mysore, Travancore-Cochin [1960] INSC 137 (1 September 1960)
2.
Sardar Baldev Singh Vs. Commissioner of Income-Tax, Delhi & Ajmer [1960] INSC 138 (2 September 1960)
3.
The Bhopal Sugar Industries Ltd. Vs. The Income-Tax Officer, Bhopal [1960] INSC 139 (2 September 1960)
4.
K.M. Nanavati Vs. The State of Bombay [1960] INSC 140 (5 September 1960)
5.
The Upper Ganges Sugar Mills Ltd. Vs. Khalil-Ul-Rahman & Ors [1960] INSC 141 (6 September 1960)
6.
Smt. Shanno Devi Vs. Mangal Sain [1960] INSC 142 (7 September 1960)
7.
Dosa Satyanarayanamurty Vs. The Andhra Pradesh State Road transport Corporation [1960] INSC 143 (8 September 1960)
8.
The Samarth Transport Co. (P) Ltd. Vs. The Regional Transport Authority, Nagpur & Ors [1960] INSC 144 (8 September 1960)
9.
Thakur Brij Raj Singh & ANR Vs. Thakur Laxman Singh & ANR [1960] INSC 145 (8 September 1960)
10.
The State of Orissa & ANR Vs. Ram Narayan Das [1960] INSC 146 (8 September 1960)
11.
Ram Nath & ANR Vs. M/S. Ram Nath Chhittar Mal & Ors [1960] INSC 147 (8 September 1960)
12.
B. Vs. Patankar & Ors Vs. C. G. Sastry [1960] INSC 148 (8 September 1960)
13.
Deshraj Vs. Akhtar Hussain [1960] INSC 149 (12 September 1960)
14.
The Bullion And Grain Exchange Ltd. & Ors Vs. The State of Punjab [1960] INSC 150 (13 September 1960)
15.
Narain Das Vs. The State of Uttar Pradesh [1960] INSC 151 (14 September 1960)
16.
Shew Bux Mohata & Ors Vs. Bengal Breweries Ltd. & Ors [1960] INSC 152 (15 September 1960)
17.
Thakur Manmohan Deo & ANR Vs. The State of Bihar & Ors [1960] INSC 153 (19 September 1960)
18.
T. Cajee Vs. U. Jormanik Siem & ANR [1960] INSC 154 (20 September 1960)
19.
The State of Bihar Vs. Rani Sonabati Kumari [1960] INSC 155 (20 September 1960)
20.
The State of Orissa & ANR Vs. M/S. Chakobhai Ghelabhai And Company [1960] INSC 156 (20 September 1960)
21.
M/S. Anwarkhan Mahboob Co. Vs. The State of Bombay (Now Maharashtra) & Ors [1960] INSC 157 (20 September 1960)
22.
E. M. Muthappa Chettiar Vs. The Income-Tax Officer, Special Circle, Coimbatore [1960] INSC 158 (21 September 1960)
23.
T. Cajee Vs. U. Jormanik Siem & ANR [1960] INSC 154 (20 September 1960)
24.
Homi Jehangir Gheesta Vs. The Commissioner of Income-Tax, Bombay [1960] INSC 160 (22 September 1960)
25.
The State of Bombay Vs. Bandhan Ram Bhandani & Ors [1960] INSC 161 (23 September 1960)
26.
Padam Sen & ANR Vs. The State of Uttar Pradesh [1960] INSC 162 (27 September 1960)
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