1. |
Calcutta Discount Company Limited Vs. Income-Tax Officer, Companies District & ANR [1960] INSC 187 (1 November 1960)
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2. |
The Commissioner of Income-Tax, Bombay Circle Ii Vs. The National Syndicate, Bombay [1960] INSC 188 (1 November 1960)
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3. |
M. Pentiah & Ors Vs. Muddala Veeramallappa & Ors [1960] INSC 189 (7 November 1960)
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4. |
Indian Copper Corporation Ltd. Vs. The State of Bihar & Ors [1960] INSC 190 (7 November 1960)
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5. |
The Commissioner of Income-Tax, Hyderabad Vs. Dewan Bahadur Ramgopal Mills Ltd. [1960] INSC 191 (8 November 1960)
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6. |
Manohar Lal Vs. The State of Punjab [1960] INSC 192 (11 November 1960)
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7. |
State of Uttar Pradesh & Ors Vs. Basti Sugar Mills Co., Ltd. [1960] INSC 193 (11 November 1960)
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8. |
M/S. Swadeshi Cotton Mills Co.,Ltd., Kanpur Vs. Rajeshwar Prashad & Ors [1960] INSC 194 (14 November 1960)
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9. |
Imperial Chemical Industries (India) Private Limited Vs. The Workmen [1960] INSC 195 (14 November 1960)
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10. |
The State of Punjab Vs. Sodhi Sukhdev Singh [1960] INSC 196 (15 November 1960)
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11. |
The State of Bombay Vs. M/S. Ratilal Vadilal And Bros [1960] INSC 197 (15 November 1960)
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12. |
Pandit Jhandu Lal & Ors Vs. The State of Punjab & Ors [1960] INSC 198 (16 November 1960)
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13. |
M/S.Sathyanarayana Brothers (P) Ltd. Vs. Tamil Nadu Water Supply & Drainage Board [1960] INSC 199 (17 November 1960)
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14. |
The Commissioner of Income-Tax,Bombay City, Bombay Vs. Bipinchandra Maganlal And Co. Ltd., Bombay [1960] INSC 200 (17 November 1960)
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15. |
The Ahmedabad Textile Industry's Research Association Vs. The State of Bombay & Ors [1960] INSC 201 (17 November 1960)
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16. |
Ram Padarath Mahto Vs. Mishri Singh & ANR [1960] INSC 202 (17 November 1960)
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17. |
Keki Bejonji & ANR Vs. The State of Bombay [1960] INSC 203 (18 November 1960)
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18. |
Pratap Singh Vs. The State of Vindhya Pradesh (Now Madhya Pradesh) [1960] INSC 204 (18 November 1960)
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19. |
Maharaja Pravir Chandra Bhanj Deo Kakatiya Vs. The State of Madhya Pradesh [1960] INSC 205 (18 November 1960)
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20. |
R. Sai Bharathi Vs. J. Jayalalitha & Ors [1960] INSC 206 (18 November 1960)
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21. |
Rekha Mukherjee Vs. Ashish Kumar Das & ANR [1960] INSC 207 (21 November 1960)
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22. |
The Hingir-Rampur Coal Co., Ltd. & Ors Vs. The State of Orissa & Ors [1960] INSC 208 (21 November 1960)
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23. |
Ashan Devi & ANR Vs. Phulwasi Devi & Ors [1960] INSC 209 (21 November 1960)
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24. |
M/S. Damodar Valley Corporation Vs. The State of Bihar [1960] INSC 210 (21 November 1960)
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25. |
Delhi Cloth And General Mills Co., Ltd. Vs. Shri Rameshwar Dyal & ANR [1960] INSC 211 (22 November 1960)
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26. |
Hindustan Lever & ANR Vs. State of Maharashtra & ANR [1960] INSC 212 (22 November 1960)
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27. |
Kantilal Manilal & Ors Vs. The Commissioner of Income-Tax, Bombay [1960] INSC 213 (22 November 1960)
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28. |
Manager, Nirmala Senior, Secondary School, Port Blair Vs. N.I. Khan & Ors [1960] INSC 214 (22 November 1960)
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29. |
Abdul Hakim Quraishi & Ors Vs. The State of Bihar [1960] INSC 215 (23 November 1960)
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30. |
Pramod K. Pankaj Vs. State of Bihar & Ors [1960] INSC 216 (23 November 1960)
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31. |
Srish Chandra Sen & Ors Vs. The Commissioner of Income-Tax, West Bengal [1960] INSC 217 (23 November 1960)
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32. |
State of Punjab & ANR Vs. M/S. Devans Modern Brewaries And ANR [1960] INSC 218 (23 November 1960)
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33. |
M/S. Madan Mohan Damma Mal Ltd. & ANR Vs. The State of West Bengal & ANR [1960] INSC 219 (24 November 1960)
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34. |
Itw Signode India Ltd. Vs. Collector of Central Excise [1960] INSC 220 (24 November 1960)
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35. |
M/S. Haji Aziz And Abdul Shakoor Bros. Vs. The Commissioner of Income-Tax, Bombay City Ii [1960] INSC 221 (24 November 1960)
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36. |
Shyam Singh Vs. Daryao Singh [1960] INSC 222 (24 November 1960)
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37. |
The Commissioner of Income-Tax, Bombay City I Vs. M/S. Jagannath Kissonlal, Bombay [1960] INSC 223 (24 November 1960)
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38. |
Prohibition & Excise Supdt. A.P. & Ors Vs. Toddy Tappers Coop. Society, Marredpally & Ors [1960] INSC 224 (24 November 1960)
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39. |
The Commissioner of Income-Tax, Bombay City Ii Vs. Shri Sitaldas Tirathdas [1960] INSC 225 (24 November 1960)
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40. |
N.D. Thandani Vs. Arnavaz Rustom Printer & ANR [1960] INSC 226 (25 November 1960)
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41. |
The State of Uttar Pradesh & Ors Vs. Babu Ram Upadhya [1960] INSC 227 (25 November 1960)
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42. |
The Land Acquisition Officer, Kammarapally Village Vs. Nookala Rajamallu & Ors [1960] INSC 228 (25 November 1960)
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43. |
The State of Uttar Pradesh & Ors Vs. Ajodhya Prasad [1960] INSC 229 (25 November 1960)
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44. |
Bhargavan & Ors Vs. State of Kerala [1960] INSC 230 (28 November 1960)
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45. |
The Commissioner of Income-Tax, West Bengal Vs. Royal Calcutta Turf Club [1960] INSC 231 (28 November 1960)
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46. |
All India Reporter Ltd., Nagpur Vs. Ramachandra Dhondo Datar [1960] INSC 232 (29 November 1960)
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47. |
Ram Dular Rai & Ors Vs. State of Bihar [1960] INSC 233 (29 November 1960)
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48. |
C. A. Abraham, Uppoottil, Kottayam Vs. The Income-Tax Officer, Kottayam & ANR [1960] INSC 234 (29 November 1960)
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49. |
Nair Service Society Vs. Dist. Officer, Kerala Public Service Commission & Ors [1960] INSC 235 (29 November 1960)
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50. |
State of U.P. & Ors Vs. Lalji Tandon [1960] INSC 236 (29 November 1960)
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51. |
The Commissioner of Income-Tax, Bihar & Orissa Vs. Maharaja Pratapsingh Bahadur of Gidhaur [1960] INSC 237 (29 November 1960)
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52. |
Mahesh Anantrai Pattani & ANR Vs. The Commissioner of Income-Tax, Bombay North, Ahmedabad [1960] INSC 238 (29 November 1960)
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53. |
State of Karnataka Vs. Puttaraja [1960] INSC 239 (29 November 1960)
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54. |
Goura Venkata Reddy Vs. State of Andhra Pradesh [1960] INSC 240 (29 November 1960)
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55. |
K. R. C. S. Balakrishna Chetty & Sons & Co. Vs. The State of Madras [1960] INSC 241 (29 November 1960)
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56. |
The State of Madhya Pradesh Vs. The Gwalior Sugar Co., Ltd., & Ors [1960] INSC 242 (30 November 1960)
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57. |
Jestamani Gulabrai Dholkia & Ors Vs. The Scindia Steam Navigation Company, Bombay & Ors [1960] INSC 243 (30 November 1960)
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58. |
Surendra Paswan Vs. State of Jharkhand [1960] INSC 244 (30 November 1960)
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59. |
M/S. S. C. Cambatta & Co. Private Ltd., Bombay Vs. The Commissioner of Excess Profits Tax Bombay [1960] INSC 245 (30 November 1960)
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60. |
Vidyadharan Vs. State of Kerala [1960] INSC 246 (30 November 1960)
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61. |
Delhi Stock Exchange Association Ltd. Vs. Commissioner of Income Tax, Delhi [1960] INSC 247 (30 November 1960)
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62. |
State of Madhya Pradesh. Vs. Awadh Kishore Gupta & Ors [1960] INSC 248 (30 November 1960)
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63. |
Maharaja Chintamani Saran Nath Sah Deo Vs. The Commissioner of Income-Tax, Bihar & Orissa [1960] INSC 249 (30 November 1960)
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64. |
Messrs Basant Lal Banarsi Lal Vs. Bansi Lal Dagdulal [1960] INSC 250 (30 November 1960)
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65. |
Shriram Vs. State of Madhya Pradesh [1960] INSC 251 (30 November 1960)
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66. |
The Prohibition & Excise Supdt., A.P. & Ors Vs. Toddy Tappers Coop. Society, Marredpally & Ors [1960] INSC 252 (30 November 1960)
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67. |
The State of Madhya Pradesh Vs. The Gwalior Sugar Co., Ltd., & Ors [1960] INSC 253 (30 November 1960)
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