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MAY 1960
1.
The East and West Steamship Company, George Town, Madras Vs. S. K. Ramalingam Chettiar [1960] INSC 98 (3 May 1960)
2.
The Cotton Agents Ltd., Bombay Vs. Commissioner of Income-Tax, Bombay [1960] INSC 99 (3 May 1960)
3.
The Commissioner of Income Tax, Bombay Vs. The Elphin-stone Spinning and Weaving Mills Ltd. [1960] INSC 100 (4 May 1960)
4.
Kavalappara Kottarathil Kochuni & Ors Vs. The State of Madras & Ors [1960] INSC 101 (4 May 1960)
5.
The Commissioner of Income-Tax, Bombay Vs. The Jalgaon Electricity Supply Co., Ltd. [1960] INSC 102 (4 May 1960)
6.
The Commissioner of Income-Tax, Bombay City Vs. The Khatau Makanji Spinning and Weaving Co. Ltd., Bombay [1960] INSC 103 (4 May 1960)
7.
The Vanguard Fire and General insurance Co. Ltd., Madras Vs. M/S. Fraser and Ross & ANR [1960] INSC 104 (4 May 1960)
8.
Luhar Amrit Lal Nagji Vs. Doshi Jayantilal Jetralal & Ors [1960] INSC 105 (4 May 1960)
9.
Ramnagar Cane and Sugar Co. Ltd. Vs. Jatin Chakravorty & Ors [1960] INSC 106 (5 May 1960)
10.
State of U. P. Vs. Deoman Upadhyaya [1960] INSC 107 (6 May 1960)
11.
Vadilal Panchal Vs. Dattatraya Dulaji Ghadigaonker & ANR [1960] INSC 108 (6 May 1960)
12.
The Commissioner of Income Tax, Bombay City 1, Bombay Vs. M/S. Narsee Nagsee and Co., Bombay [1960] INSC 109 (6 May 1960)
13.
Jai Kaur & Ors Vs. Sher Singh & Ors [1960] INSC 110 (6 May 1960)
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