JANUARY    1960
1.	Khandesh Spg. & Wvg. Mills Co. Ltd. Vs. The Rashtriya Girni Kamgar Sangh, Jalgaon [1960] INSC 1 (2 January 1960)
2.	Bhagwantrao Vs. Vishwasrao & ANR [1960] INSC 2 (12 January 1960)
3.	J. C. Jain Vs. R. A. Pathak & Ors [1960] INSC 3 (12 January 1960)
4.	R. Muthammal & ANR Vs. Sri Subramaniaswami Devasthanam, Tiruchendur [1960] INSC 4 (14 January 1960)
5.	Nanduri Yogananda Lakshminarasimachari & Ors Vs. Sri Agastheswaraswami Varu of kolakalur [1960] INSC 5 (15 January 1960)
6.	Ballavdas Agarwala Vs. Shri J. C. Chakravarty [1960] INSC 6 (15 January 1960)
7.	Shivji Nathubhai Vs. The Union of India & Ors [1960] INSC 7 (19 January 1960)
8.	M/S. Alopi Parshad & Sons, Ltd. Vs. The Union of India [1960] INSC 8 (20 January 1960)
9.	Jagan Nath Sathu Vs. The Union of India [1960] INSC 9 (20 January 1960)
10.	The Superintendent, Central Prison,Fatehgarh Vs. Ram Manohar Lohia [1960] INSC 10 (21 January 1960)
11.	Champalal Vs. Mst. Samarath Bai [1960] INSC 11 (21 January 1960)
12.	J. V. Gokal & Co. (Private) Ltd. Vs. The Assistant Collector, of Sales-Tax (Inspection) & Ors [1960] INSC 12 (25 January 1960)
13.	State 0f Bombay & Ors Vs. The Hospital Mazdoor Sabha & Ors [1960] INSC 13 (29 January 1960)