DECEMBER    1960
1.	Goa Plast (P) Ltd. Vs. Chico Ursula D'souza [1960] INSC 254 (1 December 1960)
2.	The Commissioner of Income-Tax, Bombay Vs. M/S. Dwarkadas Khetan & Co [1960] INSC 255 (1 December 1960)
3.	Jagat Dhish Bhargava Vs. Jawahar Lal Bhargava & Ors [1960] INSC 256 (5 December 1960)
4.	M/S Pepsi Foods Limited Vs. Collector of Central Excise, Chandigarh [1960] INSC 257 (5 December 1960)
5.	Bikau Pandey & Ors Vs. State of Bihar [1960] INSC 258 (5 December 1960)
6.	Esthuri Aswathiah Vs. The Income-Tax Officer, Mysore State [1960] INSC 259 (5 December 1960)
7.	M/S. Ramnarain Sons (Pr.) Ltd. Vs. Commissioner of Income Tax, Bombay [1960] INSC 260 (5 December 1960)
8.	Shanti Kumar Panda Vs. Shakutala Devi [1960] INSC 261 (5 December 1960)
9.	Amrendra Pratap Singh Vs. Tej Bahadur Prajapati & Ors [1960] INSC 262(5 December 1960)
10.	Shriram & Ors Vs. The State of Bombay [1960] INSC 263 (5 December 1960)
11.	Ameer Trading Corporation Ltd. Vs. Shapoorji Data Processing Ltd [1960] INSC 264(5 December 1960)
12.	Rameshwar Dayal Vs. The State of Punjab & Ors [1960] INSC 265 (5 December 1960)
13.	Brij Behari Sahai Vs. State of Uttar Pradesh [1960] INSC 266 (5 December 1960)
14.	Lt. Col. Khajoor Singh Vs. The Union of India & ANR [1960] INSC 267 (5 December 1960)
15.	Hoshiarpur Electric Supply Co. Vs. Commissioner of Income Tax, Simla [1960] INSC 268 (6 December 1960)
16.	Commissioner of Income-Tax, Bombay Vs. M/S. Abdullabhai Abdulkadar [1960] INSC 269 (6 December 1960)
17.	Gazula Dasaratha Rama Rao Vs. The State of Andhra Pradesh & Ors [1960] INSC 270 (6 December 1960)
18.	The New Maneck Chowk Spinning And Weaving Co., Ltd. Vs. The Textile Labour Association, Ahmedabad [1960] INSC 271 (7 December 1960)
19.	Workmen of The Hercules Insurance Co., Ltd. Vs. Hercules Insurance Co., Ltd., Calcutta [1960] INSC 272 (7 December 1960)
20.	Shree Changdeo Sugar Mills, Ltd. Vs. The Commissioner of Income Tax, Bombay [1960] INSC 273 (7 December 1960)
21.	Raghuvanshi Mills, Ltd. Vs. Commissioner of Income-Tax, Bombay [1960] INSC 274 (7 December 1960)
22.	Surajpal Singh Vs. The State of Uttar Pradesh [1960] INSC 275 (7 December 1960)
23.	Shri Manna Lal & ANR Vs. Collector of Jhalawar & Ors [1960] INSC 276 (7 December 1960)
24.	The Commissioner of Excess profits Tax, Madras Vs. N. M. Rayaloo Iyer & Sons [1960] INSC 277 (8 December 1960)
25.	The State of Andhra Vs. Gaddam Venkatappayya [1960] INSC 278; Air 1961 Sc 779; 1961 (3) SCR 45 (8 December 1960)
26.	Provat Kumar Mitter Vs. Commissioner of Income Tax, West Bengal [1960] INSC 279; Air 1961 Sc 1019; 1961 (3) SCR 37 (8 December 1960)
27.	Voltas Limited Vs. Its Workmen [1960] INSC 280; Air 1961 Sc 941; 1961 (3) SCR 167 (9 December 1960)
28.	Shri Birdhichand Sharma Vs. First Civil Judge Nagpur & Ors [1960] INSC 281; Air 1961 Sc 644; 1961 (3) SCR 161 (9 December 1960)
29.	Kishan Chand Arora Vs. Commissioner of Police, Calcutta [1960] INSC 282; Air 1961 Sc 705; 1961 (3) SCR 135 (9 December 1960)
30.	Sanwat Singh & Ors Vs. State of Rajasthan [1960] INSC 283 (9 December 1960)
31.	The State of Bombay Vs. S. L. Apte & ANR [1960] INSC 284 (9 December 1960)
32.	Kunnathat Thathunni Moopil Nair Vs. The State of Kerala & ANR [1960] INSC 285 (9 December 1960)
33.	Shri Ambica Mills Co., Ltd. Vs. Shri S. B. Bhatt & ANR [1960] INSC 286 (12 December 1960)
34.	The Lord Krishna Textile Mills Vs. Its Workmen [1960] INSC 287 (12 December 1960)
35.	Ram Prasad Vishwakarma Vs. The Chairman, Industrial Tribunal [1960] INSC 288 (12 December 1960)
36.	The J. K. Cotton Spinning & Weaving Mills Co., Ltd. Vs. The State of Uttar Pradesh & Ors [1960] INSC 289 (12 December 1960)
37.	State of Kerala & Ors Vs. C. M. Francis & Co [1960] INSC 290 (12 December 1960)
38.	Seth Jamnadas Daga & Ors Vs. Commissioner of Income-Tax, South Bombay [1960] INSC 291 (12 December 1960)
39.	Diamond Sugar Mills Ltd., And another Vs. The State of Uttar Pradesh And another [1960] INSC 292 (13 December 1960)
40.	The Income-Tax Officer, Alwaye Vs. The Asok Textiles Ltd., Alwaye [1960] INSC 293 (13 December 1960)
41.	R. G. S. Naidu And Co. Vs. Commissioner of Income-Tax And excess Profits Tax, Madras [1960] INSC 294(14 December 1960)
42.	Bayyana Bhimayya Vs. The Government of Andhra Pradesh [1960] INSC 295 (14 December 1960)
43.	The Bata Shoe Co. (P) Ltd. Vs. D. N. Ganguly & Ors [1960] INSC 296 (15 December 1960)
44.	Alembic Chemical Works Co., Ltd. Vs. The Workmen [1960] INSC 297 (15 December 1960)
45.	Raja Bahadur Visheshwara Singh& Ors Vs. Commissioner of Income-Tax, Biharand Orissa [1960] INSC 298 (15 December 1960)
46.	The Commissioner of Agricultural income-Tax Vs. The Calvary Mount Estates (Private) Ltd. [1960] INSC 299 (15 December 1960)
47.	The Travancore Rubber And Teaco., Ltd. Vs. The Commissioner of Agricultural income-Tax, Kerala [1960] INSC 300(15 December 1960)
48.	Godavari Sugar Mills Ltd. Vs. Kepargaon Taluka Sakhar Kamgarsabha, Sakarwadi [1960] INSC 301(16 December 1960)
49.	Oriental Metal Pressing Works (P.)Ltd. Vs. Bhaskar Kashinath Thakoor & Another [1960] INSC 302(16 December 1960)
50.	Sarjoo Prasad Vs. The State of Uttar Pradesh [1960] INSC 303; Air 1961 Sc 631; 1961 (3) SCR 324 (16 December 1960)