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August    1960

1. Pandit M. S. M. Sharma Vs. Dr. Shree Krishna Sinha & Ors [1960] INSC 116 (1 August 1960)
2. Hoshiarpur Central Co-Operative Bank Ltd. Vs. Commissioner of Income-Tax, Simla [1960] INSC 117 (2 August 1960)
3. Shri Balwantrai Chimanlal Trivedi Vs. M. N. Nagrashna & Ors [1960] INSC 118 (3 August 1960)
4. Sardar Samsher Singh Vs. Raja Sardar Narain & Ors [1960] INSC 119 (5 August 1960)
5. Babu Barkya Thakur Vs. The State of Bombay & Ors [1960] INSC 120 (8 August 1960)
6. The Commissioner of Income-Tax, Bombay Vs. S. K. F. Ball Bearing Co., Ltd. [1960] INSC 121 (10 August 1960)
7. The State of Madras & ANR Vs. M/S. M. A. Noor Mohammed and Co [1960] INSC 122 (12 August 1960)
8. Atiabari Tea Co., Ltd. Vs. The State of Assam & Ors and Connected Petition A [1960] INSC 123 (16 August 1960)
9. Director of Rationing and Distribution Vs. The Corporation of Calcutta & Ors [1960] INSC 124 (16 August 1960)
10. Madhubhai Amathalal Gandhi Vs. The Union of India [1960] INSC 125 (17 August 1960)
11. The State of Rajasthan & Ors Vs. Thakur Pratap Singh [1960] INSC 126 (18 August 1960)
12. M/S. Universal Imports Agency& ANR Vs. The Chief Controller of Imports and Exports & Ors [1960] INSC 127 (23 August 1960)
13. The Associated Hotels of India, Ltd. & ANR Vs. R. B. Jodha Mal Kuthalia [1960] INSC 128 (23 August 1960)
14. Vasantlal Maganbhai Sanjanwala Vs. The State of Bombay & Ors [1960] INSC 129 (25 August 1960)
15. The State of Uttar Pradesh& Ors Vs. H. H. Maharaja Brijendra Singh [1960] INSC 130 (26 August 1960)
16. Tata Iron and Steel Co., Limited,Bombay Vs. S. R. Sarkar & Ors [1960] INSC 131 (29 August 1960)
17. The State of West Bengal & Ors Vs. Naba Kumar Seal [1960] INSC 132 (29 August 1960)
18. The State of Bombay Vs. Parshottam Kanaiyalal [1960] INSC 133 (31 August 1960)
19. Rajputana Mining Agencies Ltd. Vs. Union of India & ANR [1960] INSC 134 (31 August 1960)
20. The Mineral Development Ltd., Calcutta Vs. The Union of India & ANR [1960] INSC 135 (31 August 1960)
21. Raja Narayanlal Bansilal Vs. Maneck Phiroz Mistry & ANR [1960] INSC 136 (31 August 1960)




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