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APRIL 1960
1.
Nandlal Misra Vs. K. L. Misra [1960] INSC 62 (1 April 1960)
2.
The State of Uttar Pradesh Vs. Khushi Ram [1960] INSC 63 (1 April 1960)
3.
Assam Oil Company Vs. Its Workmen [1960] INSC 64 (4 April 1960)
4.
The Management of Chandramalai estate, Ernakulam Vs. Its Workmen & ANR [1960] INSC 65 (4 April 1960)
5.
The Chartered Bank, Bombay Vs. The Chartered Bank Employees' Union [1960] INSC 66 (4 April 1960)
6.
The Standard-Vacuum Refining Co., of India Ltd. Vs. Its Workmen & Ors [1960] INSC 67 (6 April 1960)
7.
In Re: Sant Ram [1960] INSC 68 (7 April 1960)
8.
Muir Mills Co. Ltd. Vs. Its Workmen [1960] INSC 69 (7 April 1960)
9.
Madhya Pradesh Mineral Industry Association Vs. The Regional Labour Commissioner Jabalpur & Ors [1960] INSC 70 (7 April 1960)
10.
The Mahalaxmi Mills Ltd. Vs. The Commissioner of Income-Tax, Bombay [1960] INSC 71 (8 April 1960)
11.
M/S. Muller & Phipps (India) Ltd. Vs. K. C. Sud [1960] INSC 72 (11 April 1960)
12.
M/S. Hatisingh Mfg. Co. Ltd. & ANR Vs. Union of India & Ors [1960] INSC 73 (14 April 1960)
13.
Darbar Shri Vira Vala Surag Vala,Vadia Vs. The State of Saurashtra (Now Bombay) [1960] INSC 74 (14 April 1960)
14.
Commissioner of Income- Tax, Bombay Vs. Smt. Indira Balkrishna [1960] INSC 75 (14 April 1960)
15.
M/S. Zoraster and Co. Vs. The Commissioner of Income Tax, Delhi, Ajmer, Rajasthan A [1960] INSC 76 (17 April 1960)
16.
State of Bombay Vs. K. P. Krishnan & Ors [1960] INSC 77 (18 April 1960)
17.
Qamar Shaffi Tyabji Vs. The Commissioner, Excess Profits Tax, Hyderabad [1960] INSC 78 (18 April 1960)
18.
Shoorji Vallabhdas & Co. Vs. The Commissioner of Income-Tax/Excess Profits Tax, Bombay [1960] INSC 79 (19 April 1960)
19.
Bashirbhai Mohamedbhai Vs. The State of Bombay [1960] INSC 80 (19 April 1960)
20.
Satyadhyan Ghosal & Ors Vs. Sm. Deorajin Debi & ANR [1960] INSC 81 (20 April 1960)
21.
Mahadeolal Kanodia Vs. The Administrator-General of West Bengal [1960] INSC 82 (20 April 1960)
22.
Rajkumari Kaushalya Devi Vs. Bawa Pritma Singh & ANR [1960] INSC 83 (20 April 1960)
23.
The Commissioner of Income-Tax, Bombay City, Bombay Vs. Nandlal Gandalal [1960] INSC 84 (21 April 1960)
24.
Sahebzada Mohammad Kamgar Shah Vs. Jagdish Chandra Deo Dhabal Deo & Ors [1960] INSC 85 (21 April 1960)
25.
Brijendralal Gupta & ANR Vs. Jwalaprasad & Ors [1960] INSC 86 (22 April 1960)
26.
State of Bombay Vs. Supreme General Films Exchange Ltd. [1960] INSC 87 (22 April 1960)
27.
Radhakisan Laxminarayan Toshniwal Vs. Shridhar Ramchandra Alshi & Ors [1960] INSC 88 (23 April 1960)
28.
Pingle Industries Ltd., Secunderabad Vs. Commissioner of Income Tax, Hyderabad [1960] INSC 89 (26 April 1960)
29.
M/S. Piyare Lal Adishwar Lal Vs. The Commissioner of Income-Tax, Delhi [1960] INSC 90 (26 April 1960)
30.
The Printers (Mysore) Private Ltd. Vs. Pothan Joseph [1960] INSC 91 (27 April 1960)
31.
Jadab Singh & Ors Vs. The Himachal Pradesh Administration & ANR [1960] INSC 92 (28 April 1960)
32.
H. C. Narayanappa & Ors Vs. The State of Mysore & Ors [1960] INSC 93 (28 April 1960)
33.
Commissioner of Income-Tax, Ahmedabad Vs. Karamchand Premchand Ltd., Ahmedabad [1960] INSC 94 (28 April 1960)
34.
M/S. Chandaji Kubaji & Co. Vs. The State of Andhra Pradesh [1960] INSC 95 (29 April 1960)
35.
Shrimant Dattaji Raobahirojirao Ghorpade Vs. Shrimant Vijayasinhrao & ANR [1960] INSC 96 (29 April 1960)
36.
A. S. T. Arunachalam Pillai Vs. M/S. Southern Roadways (Private) Ltd. [1960] INSC 97 (29 April 1960)
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