NOVEMBER    1959
1.	Shri Bhaskar Waman Joshi & Ors Vs. Shri Narayan Rambilas Agarwal & Ors [1959] INSC 129 (3 November 1959)
2.	Y. Mahaboob Sheriff & Ors Vs. Mysore State Transport Authority & Ors [1959] INSC 130 (6 November 1959)
3.	Shrinivasa Reddy & Ors Vs. The State of Mysore & Ors [1959] INSC 131 (6 November 1959)
4.	Jibon Krishna Mukherjee & ANR Vs. New Bheerbhum Coal Co. Ltd. & ANR [1959] INSC 132 (10 November 1959)
5.	The Official Liquidators, U. P. Union Bank Ltd. Vs. Shri Rameshwar Nath Aggarwal [1959] INSC 133 (10 November 1959)
6.	Bharwad Mepa Dana & ANR Vs. State of Bombay [1959] INSC 134 (10 November 1959)
7.	The Okara Electric Supply Co. Ltd. & ANR Vs. The State of Punjab & ANR [1959] INSC 135 (13 November 1959)
8.	Ct. A. Ct. Nachiappa Chettiar & Ors Vs. Ct. A. Ct. Subramaniam Chettiar [1959] INSC 136 (13 November 1959)
9.	Mst. Rukhmabai Vs. Lala Laxminarayan & Ors [1959] INSC 137 (17 November 1959)
10.	All India Station Masters & Assistant Station Master' Vs. General Manager, Central Railways & Ors [1959] INSC 138 (20 November 1959)
11.	S. M. Banerji Vs. Sri Krishna Agarwal [1959] INSC 139 (20 November 1959)
12.	Feroz Din & Ors Vs. The State of West Bengal [1959] INSC 140 (25 November 1959)
13.	State of Jammu & Kashmir & Ors Vs. Thakur Ganga Singh & ANR [1959] INSC 141 (26 November 1959)
14.	The State of Bihar Vs. Rat Bahadur Hurdut Roy-Mott Lall Jute Mills & ANR [1959] INSC 142 (26 November 1959)
15.	The State Vs. Hiralal G. Kothari & Ors [1959] INSC 143 (30 November 1959)