MAY    1959
1.	B. N. Nagarajan & Ors Vs. State of Karnataka & Ors [1959] INSC 54 (3 may 1959)
2.	Saroj Kumar Mazumdar Vs. The Commissioner of Income-Tax, West Bengal, Calcutta [1959] INSC 55 (4 may 1959)
3.	The Tata Oil Mills Co. Ltd. Vs. Its Workmen & Ors [1959] INSC 56 (5 may 1959)
4.	M/S. Titaghur Paper Mills Co. Ltd. Vs. Its Workmen [1959] INSC 57 (5 may 1959)
5.	The Indian Oxygen & Acetylene Co. Private Ltd., Bombay Vs. Its Workmen & ANR [1959] INSC 58 (5 may 1959)
6.	M/S. Sarupchand Hukamchand & Co. Vs. Union of India & Ors [1959] INSC 59 (5 may 1959)
7.	The Indian Molasses Co. (Private) Ltd. Vs. The Commissioner of Income-Tax, West Bengal [1959] INSC 60 (5 may 1959)
8.	The Indian Hume Pipe Co. Ltd. Vs. Their Workmen [1959] INSC 61 (5 may 1959)
9.	The Trustees of The Charity Fund Vs. The Commissioner of Income-Tax, Bombay [1959] INSC 62 (5 may 1959)
10.	Tahsildar Singh & ANR Vs. The State of Uttar Pradesh [1959] INSC 63 (5 may 1959)
11.	Commissioner of Income Tax, Bihar & Orissa Vs. M/S. Patney & Co [1959] INSC 64 (5 may 1959)
12.	The Associated Cement Companies Ltd., Dwarka Cement Works Vs. Its Workmen & ANR [1959] INSC 65 (5 may 1959)
13.	The Lord Krishna Sugar Mills Ltd. & ANR Vs. The Union of India & ANR [1959] INSC 66 (6 may 1959)
14.	Phulbari Tea Estate Vs. Its Workmen [1959] INSC 67 (6 may 1959)
15.	Messrs. Ispahani Ltd. Calcutta Vs. Ispahani Employees Union [1959] INSC 68 (6 may 1959)
16.	Great Indian Motor Works Ltd.,& ANR Vs. Their Employees & Ors [1959] INSC 69 (6 may 1959)
17.	Crompton Parkinson (Works) Private ltd., Bombay Vs. Its Workmen & Ors [1959] INSC 70 (6 may 1959)
18.	The Graham Trading Co. (India) Ltd. Vs. Its Workmen [1959] INSC 71 (7 may 1959)
19.	Narayandas Bhagwandas Madhavdas Vs. The State of West Bengal [1959] INSC 72 (7 may 1959)
20.	The Management of Praga Industries Ltd. Coimbatore Vs. The Workers [1959] INSC 73 (8 may 1959)
21.	Messrs. Shalimar Works Limited. Vs. Their Workmen [1959] INSC 74 (8 may 1959)
22.	Shri B. P. Hira, Works Manager, Central Railway, Parel, Bom Vs. Shri C. M. Pradhan [1959] INSC 75 (8 may 1959)
23.	Jnanendra Nath Ghose Vs. The State of West Bengal [1959] INSC 76 (8 may 1959)
24.	The Commissioner of Income-Tax, Bombay Vs. V. Ranchhoddas Karsondas, Bombay [1959] INSC 77 (8 may 1959)
25.	British India General Insurance Co., Ltd. Vs. Captain Itbar Singh & Ors [1959] INSC 78 (11 may 1959)
26.	Pares Nath Thakur Vs. Smt. Mohani Dasi & Ors [1959] INSC 79 (12 may 1959)
27.	The New Jehangir Vakil Mills Ltd. Vs. The Commissioner of Income-Tax [1959] INSC 80 (12 may 1959)
28.	Shri Jagdish Mills Ltd. Vs. The Commissioner of Income-Tax [1959] INSC 81 (12 may 1959)
29.	The Central Bank of India Vs. Their Workmen [1959] INSC 82 (12 may 1959)
30.	Messrs. Calcutta Company Ltd. Vs. The Commissioner of Income-Tax, West Bengal [1959] INSC 83 (12 may 1959)
31.	The Manager, Hotel Imperial Vs. The Chief Commissioner & Ors [1959] INSC 84 (13 may 1959)
32.	Messrs. Lalchand Bhagat Ambical Ram Vs. The Commissioner of Income-Tax, Bihar & Orissa [1959] INSC 85 (14 may 1959)
33.	Abdul Rahim Ismail Rahimtoola Vs. The State of Bombay [1959] INSC 86 (14 may 1959)
34.	Guest, Keen, Williams Private Ltd. Vs. P. J. Sterling & Ors [1959] INSC 87 (15 may 1959)
35.	Maharajadhiraj Sir Kameshwar Singh Vs. The State of Bihar [1959] INSC 88 (15 may 1959)
36.	The Commissioner of Income-Tax, West Bengal Vs. Kalu Babu Lal Chand [1959] INSC 89 (15 may 1959)
37.	Dhrangadhra Chemical Works Ltd. Vs. The Dhrangadhra Municipality [1959] INSC 90 (19 may 1959)
38.	Associated Hotels of India Ltd. Vs. R. N. Kapoor [1959] INSC 91 (19 may 1959)
39.	Shri Vs. V. Giri Vs. Dippala Suri Dora & Ors [1959] INSC 92 (20 may 1959)
40.	Naresh Chandra Ganguli Vs. The State of West Bengal & Ors [1959] INSC 93 (20 may 1959)
41.	Commissioner of Income-Tax, Delhi Vs. Messrs. P. M. Rathod & Co [1959] INSC 94 (20 may 1959)
42.	The Union of India Vs. Kishorilal Gupta And Bros [1959] INSC 95 (21 may 1959)
43.	The Management of Hotel Imperial, New Delhi & Ors Vs. Hotel Workers' Union [1959] INSC 96 (21 may 1959)
44.	Messrs. Kamarhatty Co. Ltd. Vs. Shri Ushnath Pakrashi [1959] INSC 97 (21 may 1959)
45.	C. S. D. Swamy Vs. The State [1959] INSC 98 (21 may 1959)
46.	Krishan Kumar Vs. The Union of India [1959] INSC 99 (21 may 1959)