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JANUARY 1959
1.
The Asiatic Steam Navigation Co., Ltd. Vs. Sub-Lt. Arabinda Chakravarti [1959] INSC 1 (12 January 1959)
2.
Faguna Kanta Nath Vs. The State of Assam [1959] INSC 2 (13 January 1959)
3.
Deep Chand Vs. The State of Uttar Pradesh & Ors [1959] INSC 3 (15 January 1959)
4.
The Western India Theatres Ltd. Vs. The Cantonment Board, Poona, Cantonment [1959] INSC 4 (16 January 1959)
5.
Gopi Chand Vs. The Delhi Administration [1959] INSC 5 (20 January 1959)
6.
Jute & Gunny Brokers Ltd. Vs. M/S. New Central Jute Mills Co., Ltd. [1959] INSC 6 (20 January 1959)
7.
Tiruvenibai & ANR Vs. Smt. Lilabai [1959] INSC 7 (21 January 1959)
8.
M/S. Diwan Sugar & General Mills (Private) Ltd. & Ors Vs. The Union of India [1959] INSC 8 (23 January 1959)
9.
Bengal Chemical & Pharmaceutical Works Ltd., Calcutta Vs. Their Workmen [1959] INSC 9 (28 January 1959)
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