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FEBRUARY 1959
1.
Damodhar Tukaram Mangalmurti& Ors Vs. The State of Bombay [1959] INSC 10 (2 February 1959)
2.
M/S. Lipton Limited & ANR Vs. Their Employees [1959] INSC 11 (2 February 1959)
3.
The State of Madhya Pradesh Vs. Mubarak Ali [1959] INSC 12 (3 February 1959)
4.
The Amalgamated Electricity Co. Ltd. Vs. N. S. Bathena [1959] INSC 13 (13 February 1959)
5.
Waman Shriniwas Kini Vs. Ratilal Bhagwandas & Co [1959] INSC 14 (16 February 1959)
6.
M/S. Raman & Raman Ltd. Vs. The State of Madras & Ors [1959] INSC 15 (18 February 1959)
7.
The Commissioner of Income-Tax, Mysore Travancore-Cochin And Vs. The Indo Mercantile Bank, Limited [1959] INSC 16 (23 February 1959)
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