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DECEMBER 1959
1.
State of Madhya Pradesh & Ors Vs. Shardul Singh [1959] INSC 144 (2 December 1959)
2.
Arun Ghosh Vs. State of West Bengal [1959] INSC 145 (2 December 1959)
3.
Chaturbhai M. Patel Vs. The Union of India & Ors [1959] INSC 146 (2 December 1959)
4.
Narendra Kumar & Ors Vs. The Union of India & Ors [1959] INSC 147 (3 December 1959)
5.
Rathod Bhimjibhai Masrubhai Rajput & ANR Vs. The State of Bombay & Ors [1959] INSC 148 (7 December 1959)
6.
Messrs Fedco (P) Ltd. & ANR Vs. S. N. Bilgrami & Ors [1959] INSC 149 (9 December 1959)
7.
Anant Chintaman Lagu Vs. The State of Bombay [1959] INSC 150 (14 December 1959)
8.
Rani Drig Raj Kuer Vs. Raja Sri Amar Krishna Narain Singh [1959] INSC 151 (14 December 1959)
9.
Mineral Development Ltd. Vs. The State of Bihar & ANR [1959] INSC 152 (15 December 1959)
10.
The State of Uttar Pradesh Vs. M. P. Singh & Ors [1959] INSC 153 (15 December 1959)
11.
Sri C. I. Emden Vs. The State of U. P [1959] INSC 154 (15 December 1959)
12.
Sardar Kapur Singh Vs. The Union of India [1959] INSC 155 (15 December 1959)
13.
The Union of India & Ors Vs. Messrs. Bhana Mal Gulzari Mal& Ors [1959] INSC 156 (16 December 1959)
14.
Hamdard Dawakhana (Wakf) Lal Kuan, Delhi & ANR Vs. Union of India & Ors [1959] INSC 157 (18 December 1959)
15.
Kangsari Haldar & ANR Vs. The State of West Bengal [1959] INSC 158 (18 December 1959)
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