APRIL    1959
1.	In Re: The Berubari Union and Exchange of Enclaves [1959] INSC 29 (1 April 1959)
2.	Om Prabha Jain Vs. Gian Chand & ANR [1959] INSC 30 (1 April 1959)
3.	Sardar Sarup Singh & Ors Vs. The State of Punjab & Ors [1959] INSC 31 (1 April 1959)
4.	Chandrika Prasad Tripathi Vs. Shri Siv Prasad Chanpuria & Ors [1959] INSC 32 (9 April 1959)
5.	M/S. Maharana Mills (Private) Ltd. Vs. The Income-Tax Officer, Porbandar [1959] INSC 33 (14 April 1959)
6.	Bhagwan Singh Vs. Rameshwar Prasad Sastri & Ors [1959] INSC 34 (14 April 1959)
7.	Messrs. R. C. Mitter & Sons Vs. The Commissioner of Income-Tax, West Bengal, Calcutta [1959] INSC 35 (15 April 1959)
8.	The State of Bihar & Ors Vs. Bhabapritananda Ojha [1959] INSC 36 (15 April 1959)
9.	The State of Bihar & Ors Vs. Sm. Charusila Dasi [1959] INSC 37 (15 April 1959)
10.	Mahant Ram Saroop Dasji Vs. S. P. Sahi [1959] INSC 38 (15 April 1959)
11.	Mahant Moti Das Vs. S. P. Sahi [1959] INSC 39 (15 April 1959)
12.	Commissioner of Income-Tax, West Bengal Vs. Calcutta National Bank Limited [1959] INSC 40 (20 April 1959)
13.	Andheri Marol Kurla Bus Service& ANR Vs. The State of Bombay [1959] INSC 41 (21 April 1959)
14.	Ranjit Singh Vs. The State of Punjab [1959] INSC 42 (21 April 1959)
15.	The Management of Ranipur Colliery Vs. Bhuban Singh & Ors [1959] INSC 43 (21 April 1959)
16.	The Commissioner of Sales-Tax,Eastern Division, Nagpur Vs. Husenali Adamji And Co [1959] INSC 44 (21 April 1959)
17.	Ram Gopal Vs. Anant Prasad & ANR [1959] INSC 45 (21 April 1959)
18.	The State of Ajmer (Now Rajasthan) Vs. Shivji Lal [1959] INSC 46 (22 April 1959)
19.	Ujagar Singh Vs. Mst. Jeo [1959] INSC 47 (23 April 1959)
20.	Din Dayal Sharma Vs. The State of Uttar Pradesh [1959] INSC 48 (23 April 1959)
21.	The Patna Electric Supply Co., Ltd. Patna Vs. The Patna Electric Supply Workers' Union [1959] INSC 49 (23 April 1959)
22.	Ram Dial Vs. Sant Lal & Ors [1959] INSC 50 (23 April 1959)
23.	Bhinka & Ors Vs. Charan Singh [1959] INSC 51 (24 April 1959)
24.	Dolgobinda Paricha Vs. Nimai Charan Misra & Ors [1959] INSC 52 (27 April 1959)
25.	M/S. Sasa Musa Sugar Works (P) Ltd. Vs. Shobrati Khan & Ors [1959] INSC 53 (29 April 1959)