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SEPTEMBER 1958
1.
Ram Prakash Vs. The State of Punjab [1958] INSC 72 (2 September 1958)
2.
Dr. S. B. Dutt Vs. University of Delhi [1958] INSC 73 (3 September 1958)
3.
Kakumanu Peda Subbayya and another Vs. Kakumanu Akkamma & ANR [1958] INSC 74 (4 September 1958)
4.
Bhajahari Mondal Vs. The State of West Bengal [1958] INSC 75 (11 September 1958)
5.
Dr. Sailendra Nath Sinha & ANR Vs. Jasoda Dulal Adhikari & ANR [1958] INSC 76 (11 September 1958)
6.
Sirajul Haq Khan & Ors Vs. The Sunni Central Board of Waqf, U. P. & Ors [1958] INSC 77 (16 September 1958)
7.
Radha Sundar Dutta Vs. Mohd. Jahadur Rahim & Ors [1958] INSC 78 (18 September 1958)
8.
Ratan Gond Vs. The State of Bihar [1958] INSC 79 (19 September 1958)
9.
Bipin Behari Sarkar & ANR Vs. The State of West Bengal [1958] INSC 80 (19 September 1958)
10.
Sales Tax Officer, Banaras & Ors Vs. Kanhaiya Lal Mukundlal Saraf [1958] INSC 81 (23 September 1958)
11.
S. M. Jakati & ANR Vs. S. M. Borkar & Ors [1958] INSC 82 (24 September 1958)
12.
State of Madhya Pradesh Vs. Revashankar [1958] INSC 83 (24 September 1958)
13.
Shr1 Radeshyam Khare & ANR Vs. The State of Madhya Pradesh & Ors [1958] INSC 84 (30 September 1958)
14.
Ghaio Mall & Sons Vs. The State of Delhi & Ors [1958] INSC 85 (30 September 1958)
15.
Sri Baru Ram Vs. Shrimati Prasanni & Ors [1958] INSC 86 (30 September 1958)
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