AUGUST    1958
1.	Badri Rai & ANR Vs. The State of Bihar [1958] INSC 65 (18 August 1958)
2.	Puranmall Agarwalla Vs. The State of Orissa [1958] INSC 66 (19 August 1958)
3.	Sita Ram Goel Vs. The Municipal Board, Kanpur & Ors [1958] INSC 67 (19 August 1958)
4.	M. Ramappa Vs. Sangappa & Ors [1958] INSC 68 (21 August 1958)
5.	The State of Bihar Vs. D. N. Ganguly & Ors [1958] INSC 69 (22 August 1958)
6.	Hanskumar Kishanchand Vs. The Union of India [1958] INSC 70 (22 August 1958)
7.	S. Veerabadran Chettiar Vs. E. V. Ramaswami Naicker & Ors [1958] INSC 71 (25 August 1958)